High Courts23 Dec 1937
Suraj Mohan Thakur and Another Vs Ganesh Prasad Mandar and Another
Patna High Court · AIR 1938 Patna 235
Bengal Tenancy Act, 1885 — Section 5(4)Criminal Procedure Code, 1898 (CrPC) — Section 145
COURT ARCHIVE
Patna High Court judgments, 1937
290 judgments · page 1 of 15
High Courts22 Dec 1937
Shaikh Darsan Ali Vs Babu Suraj Mal
Patna High Court · AIR 1938 Patna 465
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 47Limitation Act, 1963 — Article 174
High Courts22 Dec 1937
Smt. Rampeyari Koer Vs Ramdhani Singh and Another
Patna High Court · AIR 1938 Patna 476
High Courts21 Dec 1937
Najmunnissa Begum Vs Sirajuddin Ahmad Khan and Another
Patna High Court · AIR 1939 Patna 133
Majority Act, 1875 — Section 2
High Courts20 Dec 1937
Secretary of State of Another Vs Surendra Mohan Lahiri and Another
Patna High Court · AIR 1939 Patna 118
Civil Procedure Code, 1908 (CPC) — Section 2Contract Act, 1872 — Section 28Specific Relief Act, 1877 — Section 21
High Courts15 Dec 1937
Pratap Narain Jha and Others Vs Ramasray Pershad Chaudhury and Others
Patna High Court · AIR 1938 Patna 81
High Courts14 Dec 1937
Mangobinda Sadhu and Others Vs Kumar Brahma Niranjan Chakravarty and Murlidhari Marwari and Another
Patna High Court · 174 Ind. Cas. 130
Transfer of Property Act, 1882 — Section 52
High Courts14 Dec 1937
Mahanth Kesho Das Vs Hari Kishun Das and Others
Patna High Court · AIR 1938 Patna 205
High Courts10 Dec 1937
Saran Bihari Sahay Vs Hamid Hossain and Others
Patna High Court · AIR 1938 Patna 478
High Courts08 Dec 1937
Shaikh Salahuddin Ahmad and Others Vs Imamuddin and Others
Patna High Court · AIR 1938 Patna 188
Limitation Act, 1963 — Article 182
High Courts07 Dec 1937
Kameshwar Singh Bahadur Vs Krishna Chandrma Jew and Others
Patna High Court · AIR 1938 Patna 396
Bihar Tenancy Act, 1885 — Section 50, 50(2)
High Courts07 Dec 1937
Baijnath Prasad and Others Vs Sati Lal Sahu
Patna High Court · 174 Ind. Cas. 156
Civil Procedure Code, 1908 (CPC) — Section 52Limitation Act, 1963 — Section 20, 21
High Courts06 Dec 1937Dismissed
Lakhan Sao and others Vs Firm Kani Ram Bhagwan Das and another
Patna High Court · (1937) 12 PAT CK 0004
High Courts05 Dec 1937
Ramkaran Thakur and Others Vs Baldeo Thakur and Others
Patna High Court · AIR 1938 Patna 44
Limitation Act, 1963 — Section 19, 21
High Courts03 Dec 1937
Mathura Prasad Vs Special Officer in charge, Gaya Municipality
Patna High Court · AIR 1938 Patna 192
Bihar Municipal Act, 1922 — Section 130, 82
High Courts03 Dec 1937
Bindeshwari Rai Vs Ram Palak Singh
Patna High Court · AIR 1938 Patna 181
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts03 Dec 1937
Ghamandi Misser Vs Jagarnath Misser and Others
Patna High Court · AIR 1938 Patna 212
Criminal Procedure Code, 1898 (CrPC) — Section 145Registration Act, 1908 — Section 17(1)(b)
High Courts03 Dec 1937
Deebal Mahton Vs Moti Mahton and Others
Patna High Court · AIR 1938 Patna 510
Limitation Act, 1963 — Article 120, 125
High Courts03 Dec 1937
Smt. Urmila Debi Vs Sree Sree Baidyanath Jee and Others
Patna High Court · AIR 1938 Patna 273
Limitation Act, 1963 — Article 48, 10
High Courts02 Dec 1937
In Re: K, Saran
Patna High Court · AIR 1938 Patna 385
Legal Practitioners Act, 1879 — Section 13(b), 13(f), 14