High Courts23 Nov 1937
Ramkhelawan Sahu Vs Bir Surendra Sahi and Others
Patna High Court · 172 Ind. Cas. 840
Civil Procedure Code, 1908 (CPC) — Section 115SUITS VALUATION ACT, 1887 — Section 4
COURT ARCHIVE
Patna High Court judgments, 1937
290 judgments · page 3 of 15
High Courts23 Nov 1937
Sheikh Guhi Saudagar Vs Bhutnath Banerjee
Patna High Court · AIR 1938 Patna 140
Civil Procedure Code, 1908 (CPC) — Section 47Registration Act, 1908 — Section 17, 17(2)
High Courts23 Nov 1937
Mahanth Ramlagan Gossain Vs Nandipat Mahton
Patna High Court · 174 Ind. Cas. 391
High Courts23 Nov 1937
Faiyazuddin Khan Vs Musammat Zahur Bibi
Patna High Court · 174 Ind. Cas. 372
Civil Procedure Code, 1908 (CPC) — Section 64Registration Act, 1908 — Section 47Stamp Act, 1899 — Section 40
High Courts23 Nov 1937
Paliram Vs Laheria Sarai Central Co-operative Bank Ltd.
Patna High Court · AIR 1938 Patna 150
High Courts23 Nov 1937
Sheikh Guhi Sudagar Vs Bhutnath Banerjee
Patna High Court · 174 Ind. Cas. 200
Civil Procedure Code, 1908 (CPC) — Section 47Registration Act, 1908 — Section 17
High Courts23 Nov 1937
Faiyazuddin Khan Vs Mt. Zahur Bibi
Patna High Court · AIR 1938 Patna 134
Registration Act, 1908 — Section 47Transfer of Property Act, 1882 — Section 123
High Courts22 Nov 1937
Ramprabha Ojha Vs Bishunath Ojha
Patna High Court · 174 Ind. Cas. 585
Limitation Act, 1963 — Section 19, 20Provincial Small Cause Courts Act, 1887 — Section 25
High Courts20 Nov 1937
Maharajadhiraja Sir Kameshwar Singh Bahadur Vs Md. Yasin Khan
Patna High Court · AIR 1938 Patna 473
Contract Act, 1872 — Section 23
High Courts20 Nov 1937
Singheshwar Prasad Mahton and Others Vs Sakhi Chand and Others
Patna High Court · AIR 1938 Patna 111
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 19, 151
High Courts20 Nov 1937
Ramchandra Jha and Others Vs Prasad Thakur and Others
Patna High Court · 174 Ind. Cas. 382
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100
High Courts19 Nov 1937
Nrishingha Charan Nandi Choudhry Vs Thakur Ashutosh Deo Ghatwal and Others
Patna High Court · AIR 1938 Patna 487
Transfer of Property Act, 1882 — Section 52, 53
High Courts19 Nov 1937
Kedar Nath and Another Vs Samru Kazi and Others
Patna High Court · AIR 1938 Patna 95
Bengal Tenancy Act, 1885 — Section 148(h)
High Courts19 Nov 1937
Juthan Ram Dubey Vs Ramun Ram Tewari and Others
Patna High Court · AIR 1938 Patna 263
High Courts19 Nov 1937
Shaikh Idris and Others Vs Emperor
Patna High Court · AIR 1939 Patna 349
Criminal Procedure Code, 1898 (CrPC) — Section 35Penal Code, 1860 (IPC) — Section 380, 457
High Courts17 Nov 1937
Rani Brajobala Debi Vs Thakur Madhusudan Singh
Patna High Court · 174 Ind. Cas. 463
High Courts16 Nov 1937
Mahanth Jaikishun Dass Vs Ram Narain Das
Patna High Court · AIR 1939 Patna 385
High Courts16 Nov 1937
Ram Ranbijaya Prasad Singh Vs Nagesar Tiwari
Patna High Court · AIR 1938 Patna 395
Limitation Act, 1963 — Article 182, 15Provincial Insolvency Act, 1920 — Section 28(2), 28(7)