COURT ARCHIVE
Patna High Court judgments, 1921
255 judgments · page 1 of 13
High Courts21 Dec 1921
Musammat Chandmani Vs Kartick Singh
Patna High Court · AIR 1922 Patna 197 : 65 Ind. Cas. 131
High Courts21 Dec 1921
Munshi Lal and another Vs Mahanth Ramasis Puri
Patna High Court · (1921) 12 PAT CK 0009
High Courts20 Dec 1921
Bazari Hajam and Another Vs Emperor
Patna High Court · AIR 1922 Patna 73 : 68 Ind. Cas. 958
Registration Act, 1908 — Section 82
High Courts20 Dec 1921
Madhusudan Das and Another Vs Emperor
Patna High Court · AIR 1922 Patna 12 : 81 Ind. Cas. 34
Penal Code, 1860 (IPC) — Section 379
High Courts20 Dec 1921
Maharja Guru Mahadeva Ashram Prosad Sahi Bahadur Vs Mahabir Sukul and Others
Patna High Court · 65 Ind. Cas. 120
High Courts20 Dec 1921Dismissed
Mt. Janakbati Ghaudhrain Vs Rameshwar Singh Bahadur
Patna High Court · (1921) 12 PAT CK 0007
High Courts19 Dec 1921
Budhan Teli and Others Vs Madan Mohan Lal
Patna High Court · 68 Ind. Cas. 653
Evidence Act, 1872 — Section 91
High Courts16 Dec 1921
Pitamber Chowdhry Vs Sheikh Rahmat Ali and Mangli Khan
Patna High Court · 65 Ind. Cas. 138
High Courts16 Dec 1921
Chowdhury Ram Prasad Rai and Others Vs Mahesh Kant Chowdhury
Patna High Court · AIR 1922 Patna 525 : 65 Ind. Cas. 122
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts14 Dec 1921
Sham Lall Sahu and Others Vs Musammat Nag Koer @ Sita Koer
Patna High Court · 65 Ind. Cas. 125
High Courts14 Dec 1921
Shiekh Abdul Rahman Vs Sheikh Wali Muhamad
Patna High Court · 65 Ind. Cas. 224a
High Courts14 Dec 1921
Kali Dayal Vs Umesh Prasad and Others
Patna High Court · (1921) 12 PAT CK 0005
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 115
High Courts13 Dec 1921
Fudu Sahu and Others Vs Musammat Sarban
Patna High Court · 65 Ind. Cas. 84
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9