High Courts12 Dec 1921
Syed Ali Zamin Vs Nawab Syed Muhammad Akbar Ali
Patna High Court · AIR 1922 Patna 315 : 65 Ind. Cas. 135
Land Registration Act, 1876 — Section 55, 63
COURT ARCHIVE
Patna High Court judgments, 1921
255 judgments · page 2 of 13
High Courts08 Dec 1921
Dhanukdhari Singh Vs Rambirich Singh
Patna High Court · AIR 1922 Patna 553 : 70 Ind. Cas. 391
High Courts08 Dec 1921
Ramdeo Singh and Others Vs Mukhan Singh and Others
Patna High Court · AIR 1921 Patna 509 : 74 Ind. Cas. 330
Civil Procedure Code, 1908 (CPC) — Section 122, 123, 130, 154
High Courts07 Dec 1921
Babu Mathura Prasad Singh Vs Babu Satya Narayan Prasad Sahi
Patna High Court · 65 Ind. Cas. 812
Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 63
High Courts07 Dec 1921Dismissed
Rajbans Sahay and others Vs Askaran Baid
Patna High Court · (1921) 12 PAT CK 0006
High Courts02 Dec 1921Allowed
Raghunath Misra and others Vs Ram Behera and others
Patna High Court · (1921) 12 PAT CK 0038
High Courts02 Dec 1921
Abmbika Singh Vs Emperor
Patna High Court · AIR 1922 Patna 498 : 77 Ind. Cas. 607
Penal Code, 1860 (IPC) — Section 147, 323, 325
High Courts02 Dec 1921
Jai Sao and Others and Jhari Lal and Another Vs Emperor
Patna High Court · AIR 1923 Patna 104 : 65 Ind. Cas. 484
Criminal Procedure Code, 1898 (CrPC) — Section 110, 117
High Courts02 Dec 1921
Adhikanda Sahu and Others Vs Jogi Sahu and Others
Patna High Court · AIR 1922 Patna 502 : 70 Ind. Cas. 295
High Courts01 Dec 1921Allowed
Biswanath Patra Vs Lingarai Patra
Patna High Court · (1921) 12 PAT CK 0033
High Courts01 Dec 1921
Kanduri Sahu Vs Arjun Sahu
Patna High Court · AIR 1922 Patna 416 : 70 Ind. Cas. 356
High Courts01 Dec 1921
Lakshman Sahu Vs Gokhul Maharana
Patna High Court · AIR 1922 Patna 415 : 70 Ind. Cas. 298
Evidence Act, 1872 — Section 71
High Courts01 Dec 1921
Biswanath Patra Vs Lingaraj Patra
Patna High Court · AIR 1922 Patna 408 : 70 Ind. Cas. 306
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63
High Courts01 Dec 1921
Nagendra Nath Ghosh Vs Sambhu Nath Pande and Others
Patna High Court · 65 Ind. Cas. 49
High Courts29 Nov 1921
Chintamani Mahapatra and Others Vs Satyabadi Kar and Another
Patna High Court · 70 Ind. Cas. 226
High Courts29 Nov 1921Allowed
Chintamani Mahapatra Vs Satyabadi Kar
Patna High Court · (1921) 11 PAT CK 0004