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Patna High Court judgments, 2020

2,559 judgments · page 1 of 128

High Courts23 Dec 2020Disposed Of

Pradip Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0261

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts23 Dec 2020Disposed Of

Shravan Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0260

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts23 Dec 2020Disposed Of

Ranjeet Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0259

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts23 Dec 2020Disposed Of

Vijay Shankar Tiwari Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0258

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts23 Dec 2020Disposed Of

Ajit Kumar @ Ajit @ Tinku Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0256

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts23 Dec 2020Disposed Of

Balbir Kumar Yadav Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0255

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts23 Dec 2020Disposed Of

Sitaram Bhagat Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0253

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts23 Dec 2020Disposed Of

Bipin Prasad Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0252

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts23 Dec 2020Disposed Of

Nitesh Singh Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0251

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts23 Dec 2020Disposed Of

Vikash Kumar Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0250

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts23 Dec 2020Disposed Of

Gita Devi Vs State Of Bihar And Ors

Patna High Court · (2020) 12 PAT CK 0249

Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
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