High Courts22 Dec 1922Allowed
Ram Sumran Prasad and others Vs Ram Bahadur and others
Patna High Court · (1922) 12 PAT CK 0033
COURT ARCHIVE
Patna High Court judgments, 1922
308 judgments · page 1 of 16
High Courts22 Dec 1922
Bhikhu Mandal Vs Bhikehakar Dutta and others
Patna High Court · (1922) 12 PAT CK 0001
High Courts21 Dec 1922Allowed
(Mahanth) Jagernath Dass Vs Jang Bahadur Rai (alias) Sitaram Das
Patna High Court · (1922) 12 PAT CK 0032
High Courts21 Dec 1922
Mangal Pathak and Others Vs Mesar Singh and Others
Patna High Court · AIR 1925 Patna 128
High Courts20 Dec 1922Allowed
Damodar Prasad and others Vs Ram Sarup Kumar
Patna High Court · (1922) 12 PAT CK 0029
High Courts19 Dec 1922Dismissed
Barclay Vs Mt. Dhandei and another
Patna High Court · (1922) 12 PAT CK 0028
High Courts18 Dec 1922
In Re: Babu Madahva Singh, Vakil
Patna High Court · AIR 1923 Patna 185 : 72 Ind. Cas. 875
Criminal Law (Amendment) Act, 1908 — Section 14(2), 17(2)
High Courts18 Dec 1922
Mir Dildar Ali and Others Vs Kusum Kumari and Another
Patna High Court · AIR 1924 Patna 256
Bengal Tenancy Act, 1885 — Section 174
High Courts18 Dec 1922Allowed
(Mukhtar) Manzur-ul-Haq Vs The King-Emperor
Patna High Court · (1922) 12 PAT CK 0009
High Courts18 Dec 1922
Musammat Najmunnisa Vs Jagmohan Lall and Others
Patna High Court · AIR 1923 Patna 433 : 72 Ind. Cas. 910
High Courts18 Dec 1922
Gobind Swain and others Vs The King-Emperor
Patna High Court · (1922) 12 PAT CK 0004
High Courts15 Dec 1922Dismissed
Jai Krishna and another Vs Musammat Soghra and others
Patna High Court · (1922) 12 PAT CK 0031
High Courts15 Dec 1922
Gajo Singh and Others Vs Emperor
Patna High Court · AIR 1923 Patna 238 : 72 Ind. Cas. 959
Penal Code, 1860 (IPC) — Section 114, 147, 149, 363, 368
High Courts15 Dec 1922Allowed
Dalpheroo Mian Vs Bengali Mali and others
Patna High Court · (1922) 12 PAT CK 0007
High Courts13 Dec 1922
Chhedi Upadhya Vs King Emperor
Patna High Court · AIR 1924 Patna 379
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 182, 379
High Courts13 Dec 1922
Chhedi Upadhya Vs Emperor
Patna High Court · 72 Ind. Cas. 76
Criminal Procedure Code, 1898 (CrPC) — Section 203, 476Penal Code, 1860 (IPC) — Section 182, 211, 379
High Courts13 Dec 1922
Mt. Jantra Koer Vs Ali Jan Darji and others
Patna High Court · (1922) 12 PAT CK 0003