High Courts23 Dec 1940
Jhumak Rai and Others Vs Emperor
Patna High Court · AIR 1941 Patna 369
Penal Code, 1860 (IPC) — Section 379
COURT ARCHIVE
Patna High Court judgments, 1940
192 judgments · page 1 of 10
High Courts20 Dec 1940
Lakshmana Sahu Vs M. Simachala Patra
Patna High Court · AIR 1941 Patna 211
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 92
High Courts20 Dec 1940
Juro Rauto Vs Adikanda Pradhano and Others
Patna High Court · AIR 1941 Patna 208
Limitation Act, 1963 — Section 20, 21
High Courts19 Dec 1940
Sri Thakurji Ramji Lachhmanji and Jankiji of Asthal Pokhrauni Vs Mathura Prasad Missir and Others
Patna High Court · AIR 1941 Patna 354
Civil Procedure Code, 1908 (CPC) — Section 123Transfer of Property Act, 1882 — Section 92
High Courts16 Dec 1940
Suker Dusadh and Another Vs Emperor
Patna High Court · AIR 1941 Patna 303
Criminal Procedure Code, 1898 (CrPC) — Section 298(1)(c)Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 395
High Courts16 Dec 1940
Jeo Narayan Mahto Vs Budhan Mahto and Others
Patna High Court · AIR 1941 Patna 247
Registration Act, 1908 — Section 47Transfer of Property Act, 1882 — Section 54
High Courts12 Dec 1940
Adit Narayan Singh and Others Vs Sm. Binapani and Others
Patna High Court · AIR 1941 Patna 449
Bihar Money Lenders Act, 1938 — Section 2(f)
High Courts10 Dec 1940
Jay Mahto and Another Vs Emperor
Patna High Court · AIR 1941 Patna 383
Penal Code, 1860 (IPC) — Section 379, 411
High Courts10 Dec 1940
Pt. Chandra Sekhar Dhar Misra Vs Bhagwan Das and Others
Patna High Court · AIR 1941 Patna 440
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 90, 47
High Courts10 Dec 1940
Gunjari Mahatani Vs Nil Kamal Pande
Patna High Court · AIR 1941 Patna 418
Bihar Money Lenders Act, 1938 — Section 11, 13, 14
High Courts05 Dec 1940
Samanta Radha Prasanna Das Vs Barendra Krishna Das and Others
Patna High Court · AIR 1941 Patna 617
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 48
High Courts04 Dec 1940
Mahadeo Nath Khetri and Others Vs Emperor
Patna High Court · AIR 1941 Patna 550
Penal Code, 1860 (IPC) — Section 201, 302, 84
High Courts04 Dec 1940
Central Co-operative Bank Vs Kashi Sahu and Others
Patna High Court · AIR 1941 Patna 243
Bihar Tenancy Act, 1885 — Section 167, 65
High Courts25 Nov 1940
Rivers Steam Navigation Co., Ltd. and Another Vs Bijoy Kumar and Another
Patna High Court · AIR 1941 Patna 250
High Courts22 Nov 1940
Nand Kumar Sinha Vs Rai Bahadur Pashupati Ghosh and Others
Patna High Court · AIR 1941 Patna 385
Civil Procedure Code, 1908 (CPC) — Section 80Penal Code, 1860 (IPC) — Section 116
High Courts21 Nov 1940
Manu Uraon and Others Vs Abraham Uraon and Another
Patna High Court · AIR 1941 Patna 146
High Courts21 Nov 1940
Liquidator Nawadah Bazar Co-operative Society Vs Domi Ram Chaudhary
Patna High Court · AIR 1941 Patna 438
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, 80Co-operative Societies Act, 1912 — Section 42(1)Public Demands Recovery Act — Section 46
High Courts20 Nov 1940
Harnath Singh and Another Vs Maiya Ambika Devi and Another
Patna High Court · AIR 1941 Patna 301
Transfer of Property Act, 1882 — Section 58, 68
High Courts20 Nov 1940
RAI BAHADUR H. P. BANERJEE Vs COMMISSIONER OF Income Tax, BHIAR and ORISSA.
Patna High Court · (1941) 9 ITR 137
Contract Act, 1872 — Section 2, 25Income Tax Act, 1961 — Section 44D