High Courts23 Dec 1936
Beni Mahto and Another Vs Chaturgun Sao
Patna High Court · AIR 1937 Patna 245
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 66, Order 38 Rule 8
COURT ARCHIVE
Patna High Court judgments, 1936
307 judgments · page 1 of 16
High Courts23 Dec 1936
Babu Rameshwar Prasad Singh and Another Vs Mangar Kahar and Others
Patna High Court · AIR 1937 Patna 311 : 169 Ind. Cas. 78
Bihar Tenancy Act, 1885 — Section 181, 184
High Courts23 Dec 1936
Ram Saran Jha Vs Emperor
Patna High Court · AIR 1937 Patna 242 : 169 Ind. Cas. 312
Sugarcane Act, 1934 — Section 7
High Courts23 Dec 1936
Abdul Majid Vs Ali Ashraf
Patna High Court · AIR 1937 Patna 343 : 170 Ind. Cas. 351
High Courts22 Dec 1936
Hanuman Singh Vs Baba Baijnath Prasad Singh and Others
Patna High Court · 172 Ind. Cas. 8
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts22 Dec 1936
Musammat Sonphula Kuer Vs Gansuri and Others
Patna High Court · AIR 1937 Patna 330 : 169 Ind. Cas. 901
Contract Act, 1872 — Section 65
High Courts21 Dec 1936
Gaya Prasad Singh and Others Vs Parichhan Sahu and Others
Patna High Court · AIR 1937 Patna 357
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Dec 1936
Emperor Vs Lalman Tharu
Patna High Court · AIR 1937 Patna 347
Arms Act, 1959 — Section 14, 19(f)
High Courts18 Dec 1936
Khurshed Husnain and Others Vs Secretary of State and Another
Patna High Court · AIR 1937 Patna 302 : 169 Ind. Cas. 66
Civil Procedure Code, 1908 (CPC) — Section 100, 103
High Courts18 Dec 1936
Bengal Nagpur Ry. Co., Ltd. Vs Haruiban Iswar Fathak and Another
Patna High Court · 169 Ind. Cas. 354
High Courts18 Dec 1936
Krishna Chandra Dhar Vs Bipin Behari Padhi
Patna High Court · 174 Ind. Cas. 834
Transfer of Property Act, 1882 — Section 73
High Courts18 Dec 1936
Sulaiman Shah and Others Vs Emperor
Patna High Court · AIR 1937 Patna 406
Penal Code, 1860 (IPC) — Section 34, 425, 429
High Courts18 Dec 1936
Ramlochan Pande Vs Ramnarain Singh
Patna High Court · AIR 1937 Patna 348
Limitation Act, 1963 — Article 61
High Courts18 Dec 1936
Pokhan Dusadh Vs Mt. Manoa and Another
Patna High Court · AIR 1937 Patna 117
Chotanagpur Tenancy Act, 1908 — Section 139(5), 23A
High Courts15 Dec 1936
Raghupat Tewari and Another Vs Pandit Narbadeshwar Prasad Tewari and Another
Patna High Court · AIR 1938 Patna 103
High Courts14 Dec 1936
Emperor Vs Nemu Singh
Patna High Court · AIR 1937 Patna 226
Bihar and Orissa Opium Smoking Rules, 1928 — Rule 11
High Courts14 Dec 1936
Anand Das Vs Ram Bhusan Das
Patna High Court · AIR 1937 Patna 380 : 170 Ind. Cas. 139
Civil Procedure Code, 1908 (CPC) — Section 22, 47
High Courts14 Dec 1936
B. Biswas Vs Emperor
Patna High Court · AIR 1937 Patna 275
Boilers Act, 1923 — Section 6(c)Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts11 Dec 1936
Hargouri Prasad Vs Raghunath Singh and Others
Patna High Court · AIR 1937 Patna 314
Bihar Tenancy (Amendment) Act, 1934 — Section 26(A), 26(N), 26(O)
High Courts11 Dec 1936
Ghinoo Chaudhuri Vs Ramjapu Singh
Patna High Court · AIR 1938 Patna 106
Civil Procedure Code, 1908 (CPC) — Section 115Presidency Small Cause Courts Act, 1882 — Section 17