High Courts11 Dec 1936
Hakgouri Prasad Vs Raghunath Singh and Others
Patna High Court · 169 Ind. Cas. 350
Bihar Tenancy (Amendment) Act, 1934 — Section 26(B), 26(O)
COURT ARCHIVE
Patna High Court judgments, 1936
307 judgments · page 2 of 16
High Courts11 Dec 1936
Sheik Idan Sadagar and Another Vs Firm Premsukdas-Ramchandra
Patna High Court · AIR 1937 Patna 583
Limitation Act, 1963 — Section 19, 20
High Courts10 Dec 1936
Bhagwat Narain Singh and Another Vs Srinivas
Patna High Court · AIR 1937 Patna 113 : 169 Ind. Cas. 483
Contract Act, 1872 — Section 55
High Courts09 Dec 1936
Maharaj Hajam and Others Vs Jirjodhan Pershad Singh and Others
Patna High Court · 170 Ind. Cas. 389
High Courts09 Dec 1936
Bankanidhi Santra Vs Godipatna Co-operative Society
Patna High Court · AIR 1938 Patna 183
Limitation Act, 1963 — Section 20
High Courts09 Dec 1936
Bankanidhi Santra Vs Godipatna Co-Operative Society
Patna High Court · 174 Ind. Cas. 1005
High Courts08 Dec 1936
Ghanshyam Das Marwari Vs Ragho Sahu and Others
Patna High Court · AIR 1937 Patna 100
Negotiable Instruments Act, 1881 (NI) — Section 48Transfer of Property Act, 1882 — Section 130, 137
High Courts08 Dec 1936
Hajipur Central Co-operative Union, Ltd. Vs Kamla Prasad
Patna High Court · AIR 1937 Patna 531
Bihar and Orissa Co-operative Societies Act, 1935 — Section 48, 57
High Courts08 Dec 1936
Nand Kumar Sinha Vs Emperor
Patna High Court · 172 Ind. Cas. 237
Civil Procedure Code, 1908 (CPC) — Section 80Penal Code, 1860 (IPC) — Section 116, 144, 193, 476
High Courts07 Dec 1936
Maharajadhiraj Kameshwar Singh Bahadur Vs Bansidhar Marwari
Patna High Court · AIR 1937 Patna 532
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 91, Order 21 Rule 92, Order 21 Rule 93
High Courts03 Dec 1936
Mt. Suga Kuer Vs Firm Brijraj Ramniwas and Others
Patna High Court · AIR 1937 Patna 526
Partnership Act, 1932 — Section 5, 6, 69
High Courts03 Dec 1936
Emperor Vs Pandit Girindra Mohan Mishra
Patna High Court · AIR 1937 Patna 124
Bengal Embankment Act, 1882 — Section 6, 76
High Courts30 Nov 1936
Magan Lal Marwari Vs Sitaram Panna Lal
Patna High Court · AIR 1937 Patna 316
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Article 182
High Courts27 Nov 1936
Sital Prasad Sukul Vs Ramsaran Missir and Others
Patna High Court · AIR 1937 Patna 594
Contract Act, 1872 — Section 69Trusts Act, 1882 — Section 82
High Courts26 Nov 1936
Musammat Bibi Zubaida and Another Vs Mohan Ram Sahu and Others
Patna High Court · AIR 1937 Patna 229 : 170 Ind. Cas. 84
Specific Relief Act, 1963 — Section 42
High Courts26 Nov 1936
Narain Pandey and Others Vs Surajbhan Lal and Others
Patna High Court · AIR 1937 Patna 414 : 169 Ind. Cas. 897
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 34 Rule 1
High Courts25 Nov 1936
Jagdam Ram Vs Asarfi Ram and Others
Patna High Court · AIR 1937 Patna 149
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 8, 92
High Courts25 Nov 1936
Sukhdeo Prasad Tiwari and Another Vs Emperor
Patna High Court · AIR 1938 Patna 55
Criminal Procedure Code, 1898 (CrPC) — Section 242, 342Penal Code, 1860 (IPC) — Section 352