High Courts24 Nov 1936
Ramchandra Prasad Vs Emperor
Patna High Court · AIR 1937 Patna 246
Criminal Procedure Code, 1898 (CrPC) — Section 107, 342, 540
COURT ARCHIVE
Patna High Court judgments, 1936
307 judgments · page 3 of 16
High Courts24 Nov 1936
Ramghulam Khatik and Others Vs Ramkhelawan Ram and Another
Patna High Court · AIR 1937 Patna 481
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 91
High Courts24 Nov 1936
Maharaj Kumar Ram Ranbijaya Prasad Singh Vs Harihar Prasad Singh and Another
Patna High Court · AIR 1937 Patna 237
Bihar Tenancy Act, 1885 — Section 53Transfer of Property Act, 1882 — Section 36
High Courts23 Nov 1936
Mt. Dulkin Shyam Sunder Koer Vs Mt. Sheorachan Kuer Mt. Sheorachan Kuer Vs Mt. Dulkin Shyam Sunder Koer
Patna High Court · (1936) 11 PAT CK 0020
High Courts20 Nov 1936
Bajo Sahu Vs Chedi Barhi and Another
Patna High Court · AIR 1939 Patna 89
Criminal Procedure Code, 1898 (CrPC) — Section 165
High Courts18 Nov 1936
Ram Chandra Bhagat and Others Vs Lala Jagdeshwari Prasad and Others
Patna High Court · AIR 1937 Patna 247
Transfer of Property Act, 1882 — Section 19, 24
High Courts17 Nov 1936
Beni Madho Lal Vs Janki Pandey and Others
Patna High Court · AIR 1937 Patna 261 : 169 Ind. Cas. 75
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 15, Order 34 Rule 6Transfer of Property Act, 1882 — Section 68
High Courts11 Nov 1936
Emperor Vs Baharuddin
Patna High Court · AIR 1938 Patna 49
Criminal Procedure Code, 1898 (CrPC) — Section 512Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 302
High Courts10 Nov 1936
Peninsular Locomotive Co., Ltd. Vs H. Langham Reed and Others
Patna High Court · AIR 1937 Patna 293
Companies Act, 1956 — Section 227, 227(2), 235
High Courts10 Nov 1936
Aziz Khan Vs Ekram Hussain
Patna High Court · AIR 1937 Patna 219
Evidence Act, 1872 — Section 134, 60Penal Code, 1860 (IPC) — Section 497
High Courts09 Nov 1936
Bibi Baratan and Others Vs Mt. Ckandramani Kuer
Patna High Court · AIR 1937 Patna 103
Contract Act, 1872 — Section 69, 70
High Courts09 Nov 1936
Ratandeo Narayan Vs Jamuna Prasad Tewary
Patna High Court · AIR 1937 Patna 147 : 169 Ind. Cas. 304
High Courts09 Nov 1936
Sitan Narain Deo and Another Vs Dasrath Deo and Others
Patna High Court · AIR 1937 Patna 331
Chotanagpur Tenancy Act, 1908 — Section 208, 214Limitation Act, 1963 — Article 95
High Courts05 Nov 1936
Baldeo Prasad and Another Vs Akhouri Hirambo Narain Singh
Patna High Court · AIR 1937 Patna 250 : 169 Ind. Cas. 309
Civil Procedure Code, 1908 (CPC) — Section 99Specific Relief Act, 1963 — Section 42
High Courts05 Nov 1936
Mt. Sampat Kuer and Others Vs Ramlal Kahar and Others
Patna High Court · AIR 1937 Patna 598
High Courts04 Nov 1936
Ramjanam Singh Vs Ramphal Lal and Others
Patna High Court · (1936) 11 PAT CK 0023
Bengal Tenancy Act, 1885 — Section 163
High Courts20 Oct 1936
Udai Singh and Others Vs Bhunesharnath Singh and Others
Patna High Court · (1936) 10 PAT CK 0028
Transfer of Property Act, 1882 — Section 58(a), 58(d)
High Courts20 Oct 1936
Bishwanath Sao and Others Vs Official Receiver and Others
Patna High Court · AIR 1937 Patna 185
Presidency Towns Insolvency Act, 1909 — Section 28(2), 52, 59