High Courts20 Oct 1936
Kali Prashad Gope and Others Vs Ram Golam Sahu and Others
Patna High Court · AIR 1937 Patna 163
Succession Act, 1925 — Section 119Transfer of Property Act, 1882 — Section 6(a)
COURT ARCHIVE
Patna High Court judgments, 1936
307 judgments · page 4 of 16
High Courts19 Oct 1936
Srimati Kedarwati Vs Radhey Lal and Another
Patna High Court · AIR 1937 Patna 609 : 170 Ind. Cas. 353
Civil Procedure Code, 1908 (CPC) — Section 61, 64, 73Transfer of Property Act, 1882 — Section 53
High Courts19 Oct 1936
Singheshwar Prasad and Another Vs Sakhichand and Others
Patna High Court · AIR 1937 Patna 139
High Courts19 Oct 1936
(Kaviraj) Bimala Nanda Tarakatirtha Vs Dhirendra Nath Chandra and Others
Patna High Court · AIR 1937 Patna 92
Civil Procedure Code, 1908 (CPC) — Section 73Limitation Act, 1963 — Article 182
High Courts13 Oct 1936
Official Trustee of Bengal and Another Vs Basdeo Bhagat and Others
Patna High Court · AIR 1937 Patna 239
Civil Procedure Code, 1908 (CPC) — Section 50
High Courts13 Oct 1936
Mt. Champa Debi Vs Ram Chandra Marwari and Others
Patna High Court · AIR 1937 Patna 136
High Courts13 Oct 1936
Bara Chhatu Rajwar Vs Ananda Rajwar and Others
Patna High Court · AIR 1937 Patna 367 : 170 Ind. Cas. 94
Chotanagpur Tenancy Act, 1908 — Section 64, 66
High Courts13 Oct 1936
Bissessar Pathak and Others Vs Harbans Lal and Others
Patna High Court · AIR 1937 Patna 54
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 30, 91
High Courts12 Oct 1936
Sunder Prasad Singh Vs Deodhari Singh and Others
Patna High Court · AIR 1937 Patna 63
High Courts12 Oct 1936
Surpat Sinha and Others Vs Pratap Mandal
Patna High Court · AIR 1937 Patna 48
Bihar Tenancy Act, 1885 — Section 102(b), 104H, 50
High Courts12 Oct 1936
Lachmichand Jagarnath Firm Vs Jagoo Lal Jasaraj Firm
Patna High Court · AIR 1937 Patna 55
High Courts09 Oct 1936
(Firm) Baijnath Rameshwar Lal Vs Atal Prasad Kumar and Others
Patna High Court · AIR 1937 Patna 134
Provincial Insolvency Act, 1920 — Section 53, 54, 7
High Courts09 Oct 1936
Rai Bahadur Kharag Narain and Another Vs Janki Rai and Others and Gobardhan Lal and Others
Patna High Court · AIR 1937 Patna 546 : 169 Ind. Cas. 906
Transfer of Property Act, 1882 — Section 3, 4, 43
High Courts09 Oct 1936
Mahendra Nath Sikhar Vs Bhabendra Chandra Ray and Others
Patna High Court · AIR 1937 Patna 53
High Courts09 Oct 1936
Jagdish Narayan Singh Vs Alakhdeo Narain Singh and Others
Patna High Court · AIR 1937 Patna 38
Bihar Tenancy Act, 1885 — Section 26(o)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts09 Oct 1936Dismissed
Kharag Narain and another Vs Janki Rai and others
Patna High Court · (1936) 10 PAT CK 0006
High Courts09 Oct 1936
Kuchwar Lime and Stone Co., Ltd. Vs Secy, of State
Patna High Court · AIR 1937 Patna 65
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 143, 341
High Courts09 Oct 1936
Diwakarnath Pandey and Others Vs Kamta Prosad Singh and Others
Patna High Court · AIR 1937 Patna 199
Bengal Tenancy Act, 1885 — Section 153
High Courts08 Oct 1936
Hemendra Nath Gupta and Others Vs Emperor
Patna High Court · AIR 1937 Patna 160
Criminal Procedure Code, 1898 (CrPC) — Section 190(1)(b), 197Penal Code, 1860 (IPC) — Section 19
High Courts08 Oct 1936
Durga Prasad Shraff Vs Mahadeb Lal Singhania and Others
Patna High Court · AIR 1937 Patna 50
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 85, 64, 73