High Courts21 Dec 1951Dismissed
Kailash Singh Vs Sheopujan Singh and Another
Patna High Court · AIR 1952 Patna 380
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25, Order 6 Rule 17, 115, 2(11)
COURT ARCHIVE
Patna High Court judgments, 1951
167 judgments · page 1 of 9
High Courts21 Dec 1951Dismissed
Bodi Alam and Another Vs State of Bihar and Others
Patna High Court · AIR 1952 Patna 376
Bihar Maintenance of Public Order (Amendment) Act, 1949 — Section 2Constitution of India, 1950 — Article 19, 19(1), 19(5)
High Courts21 Dec 1951Allowed
Inderdeo Singh and Others Vs Janeshwar Singh and Others
Patna High Court · AIR 1952 Patna 429
Civil Procedure Code, 1908 (CPC) — Section 100, 101
High Courts21 Dec 1951Dismissed
Sm. Ramkumari Devi and Others Vs Hari Das Mukherji and Others
Patna High Court · AIR 1952 Patna 239
Bengal Cess Act, 1880 — Section 41, 47Bihar Tenancy Act, 1885 — Article 2, 3Evidence Act, 1872 — Section 115
High Courts21 Dec 1951
Indrasan Rai Vs Enayat Khan and Another
Patna High Court · AIR 1952 Patna 316
Criminal Procedure Code, 1898 (CrPC) — Section 144, 4(1), 517, 561A
High Courts19 Dec 1951Dismissed
Sukar Gope Vs State of Bihar
Patna High Court · AIR 1953 Patna 47
Constitution of India, 1950 — Article 226, 329Representation of the People Act, 1951 — Section 100, 105
High Courts19 Dec 1951Allowed
State of Bihar Vs Santo Kumar Mitra and Others
Patna High Court · AIR 1952 Patna 148
Constitution of India, 1950 — Article 372(1)Criminal Law (Amendment) Ordinance, 1944 — Section 1, 11Government of India Act, 1935 — Section 72
High Courts18 Dec 1951
Jwala Prasad Vs The State
Patna High Court · AIR 1953 Patna 142
Criminal Procedure Code, 1898 (CrPC) — Section 439, 476B
High Courts18 Dec 1951Dismissed
Habib Khan and Another Vs State
Patna High Court · AIR 1952 Patna 379
Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 340, 347, 383
High Courts18 Dec 1951Dismissed
Jaipal Singh and Others Vs Bharat Narain and Others
Patna High Court · AIR 1952 Patna 384
Registration Act, 1908 — Section 49
High Courts15 Dec 1951Allowed
Kartar Singh Vs Jharkhand Mines and Industries Ltd. and Others
Patna High Court · AIR 1954 Patna 60
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts14 Dec 1951Dismissed
Jagarnath Prasad and Another Vs The State of Bihar and Others
Patna High Court · AIR 1952 Patna 185
Constitution of India, 1950 — Article 372, 395Essential Supplies (Temporary Powers) Act, 1946 — Section 1(3)India (Central Government and Legislature) Act, 1946 — Section 2, 3
High Courts14 Dec 1951
Kumardhubi Engineering Works Ltd. Vs State of Bihar
Patna High Court · AIR 1952 Patna 204
Bihar Sales Tax Act, 1944 — Section 21(3), 25(3), 5(2)Bihar Sales Tax Rules, 1959 — Rule 4
High Courts11 Dec 1951Dismissed
Mahadeo Prasad and Another Vs Srjug Prasad and Others
Patna High Court · AIR 1952 Patna 208
Contract Act, 1872 — Section 5Oaths Act, 1873 — Section 10, 8, 9
High Courts11 Dec 1951
Radheshyam and Others Vs Devendra
Patna High Court · AIR 1952 Patna 213
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10, Order 21 Rule 21, Order 21 Rule 26, Order 21 Rule 30, 38Limitation Act, 1908 — Article 182, 182(5)
High Courts07 Dec 1951Dismissed
Samalia Bhuian Vs State
Patna High Court · AIR 1952 Patna 374
Preventive Detention Act, 1950 — Section 3, 7
High Courts07 Dec 1951Dismissed
Jogesh Pandey Vs Bhuneshwar Pandey and Others
Patna High Court · AIR 1953 Patna 103
Bihar Bakasht Disputes Settlement Act, 1947 — Section 3Constitution of India, 1950 — Article 226Criminal Procedure Code, 1898 (CrPC) — Section 435, 439
High Courts06 Dec 1951
Kabindra Narain Singh Vs State
Patna High Court · AIR 1952 Patna 243
Contempt of Courts Act, 1971 — Section 1
High Courts06 Dec 1951Allowed
Hitlal Mahton Vs Bhikhari Mahton and Others
Patna High Court · AIR 1952 Patna 251 : (1953) 1 BLJR 198
Criminal Procedure Code, 1898 (CrPC) — Section 145, 147
High Courts05 Dec 1951Allowed
Babulal Kandu Vs Kanti Dutta Misra
Patna High Court · AIR 1952 Patna 252
Criminal Procedure Code, 1898 (CrPC) — Section 367Evidence Act, 1872 — Section 114