High Courts09 Nov 1951Allowed
P.C. Gangulee Vs Sm. Kadhuri Devi
Patna High Court · AIR 1952 Patna 281
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, 10, 115, 151
COURT ARCHIVE
Patna High Court judgments, 1951
167 judgments · page 3 of 9
High Courts09 Nov 1951Allowed
Siaram Singh and Another Vs Jugutdeo Singh and Others
Patna High Court · AIR 1952 Patna 161
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 34 Rule 1, Order 34 Rule 11
High Courts08 Nov 1951
Bhagwati Charan Vs Hirday Singh and Another
Patna High Court · AIR 1952 Patna 160
Specific Relief Act, 1877 — Section 42
High Courts06 Nov 1951Dismissed
Shaikh Banka Vs Shaikh Bartul and Others
Patna High Court · AIR 1952 Patna 157
Bihar Tenancy Act, 1885 — Section 103BEvidence Act, 1872 — Section 35
High Courts06 Nov 1951Allowed
Kari and Others Vs The State
Patna High Court · AIR 1952 Patna 138
Penal Code, 1860 (IPC) — Section 153
High Courts05 Nov 1951Allowed
Begam Rai and Others Vs The State
Patna High Court · AIR 1952 Patna 154
Criminal Procedure Code, 1898 (CrPC) — Section 200, 203
High Courts24 Oct 1951Allowed
Hurmat Vs The State
Patna High Court · AIR 1953 Patna 132
Criminal Procedure Code, 1898 (CrPC) — Section 117(3)
High Courts26 Sept 1951Dismissed
Standard Coal Company Limited Vs S.P. Varma and Others
Patna High Court · AIR 1952 Patna 56 : (1952) 1 LLJ 493
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10(1), 36(1), 36(2)
High Courts26 Sept 1951Dismissed
Panchoo Sahu Vs Janki Mandar and Others
Patna High Court · AIR 1952 Patna 263
Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 54
High Courts21 Sept 1951
The Arrah Electric Supply Co. Ltd. Vs Workmen of Arrah Electric Supply Co. Ltd. and Others
Patna High Court · AIR 1952 Patna 134
Industrial Disputes Act, 1947 — Section 10(1), 2
High Courts20 Sept 1951Allowed
Sonua Kumhar and Others Vs Chamtu Pahan and Others
Patna High Court · AIR 1953 Patna 134
Transfer of Property Act, 1882 — Section 59
High Courts18 Sept 1951Allowed
Sheobachan Pandey and Another Vs Madho Saran Choubey and Others
Patna High Court · AIR 1952 Patna 73
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6Contract Act, 1872 — Section 25, 25(3)Evidence Act, 1872 — Section 91
High Courts17 Sept 1951
In Re: Shyam Chandra Prasad
Patna High Court · AIR 1952 Patna 31
Legal Practitioners Act, 1879 — Section 13, 14
High Courts17 Sept 1951
Dr. Vishun Shankar and Others Vs The State of Bihar
Patna High Court · AIR 1952 Patna 32
Stamp Act, 1899 — Article 33, 55, 2(15), 5
High Courts12 Sept 1951Dismissed
Ram Palak Mahton Vs Bilas Mahton
Patna High Court · AIR 1952 Patna 69
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Transfer of Property Act, 1882 — Section 106
High Courts12 Sept 1951Dismissed
Mt. Bibi Waziuddinnissa and Another Vs Janak Singh and Others
Patna High Court · AIR 1952 Patna 65
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, 100
High Courts12 Sept 1951
Members of the Sasamusa Workers Union Vs State of Bihar and Others
Patna High Court · AIR 1952 Patna 210
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1), 12, 2, 22
High Courts12 Sept 1951Dismissed
Banwarilal Agarwalla and Others Vs Ankurnath Banerjee and Another
Patna High Court · AIR 1952 Patna 340
Chotanagpur Tenancy Act, 1908 — Section 64, 67
High Courts05 Sept 1951Dismissed
Hazaribagh Mica Mining Company Limited Vs Mrs. Ashalata Kapoor and Others
Patna High Court · AIR 1952 Patna 61
Evidence Act, 1872 — Section 114Trusts Act, 1882 — Section 82
High Courts04 Sept 1951
Ramkisto Sahu Vs The State of Bihar
Patna High Court · AIR 1952 Patna 125
Criminal Procedure Code, 1898 (CrPC) — Section 202, 436Penal Code, 1860 (IPC) — Section 211