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Patna High Court judgments, 1951

167 judgments · page 4 of 9

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High Courts04 Sept 1951Dismissed

Bala Prasad Matani Vs Ajodhya Prasad and Another

Patna High Court · AIR 1952 Patna 78

Civil Procedure Code, 1908 (CPC) — Section 60Transfer of Property Act, 1882 — Section 6
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High Courts21 Aug 1951Dismissed

Jagabandu Dutta and Another Vs Maneck Home and Others

Patna High Court · AIR 1952 Patna 426

Chota Nagpur Tenancy Act, 1903 — Section 20(3), 208Civil Procedure Code, 1908 (CPC) — Section 100, 101
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High Courts14 Aug 1951Allowed

Zeauddin and Others Vs Abdur Rafique and Others

Patna High Court · AIR 1952 Patna 66

Arbitration Act, 1940 — Section 25, 47Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
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High Courts14 Aug 1951Dismissed

Jagdishpur Zamindari Co. Ltd. and Others Vs Sitaram and Others

Patna High Court · AIR 1952 Patna 7

Bihar Tenancy Act, 1885 — Section 170, 170(1), 25ACivil Procedure Code, 1908 (CPC) — Order 21 Rule 58
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High Courts10 Aug 1951Allowed

Ramkirpal Missir and Others Vs Mahesh Pandey and Others

Patna High Court · AIR 1952 Patna 137

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 115
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High Courts10 Aug 1951Allowed

Jainandan Singh Vs Krishnandan Singh and Others

Patna High Court · AIR 1952 Patna 260

Civil Procedure Code, 1908 (CPC) — Section 115, 151
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High Courts10 Aug 1951Dismissed

Balbhadra Jha and Others Vs Sir Kameshwar Singh and Others

Patna High Court · AIR 1952 Patna 146

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 94
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High Courts03 Aug 1951Allowed

Sam Narain Singh and Others Vs Raghubans Mani Prasad

Patna High Court · AIR 1952 Patna 4

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10, 11, 37, 38Limitation Act, 1908 — Article 182, 14
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High Courts03 Aug 1951

Bankey Singh and Others Vs Jhingan Singh and Others

Patna High Court · AIR 1952 Patna 166

Barahiya Tal Lands (Declaration of Possession) Act, 1950 — Section 2, 3Constitution of India, 1950 — Article 14, 19, 19(5), 245, 31Limitation Act, 1908 — Article 141
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High Courts02 Aug 1951

Ashfaque Ali Khan and others Vs Asharfi Mahaseth and another

Patna High Court · AIR 1951 Patna 641

Evidence Act, 1872 — Section 13
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High Courts01 Aug 1951Dismissed

Dulhin Suga Kuer and Another Vs Deorani Kuer and Others

Patna High Court · AIR 1952 Patna 72

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 146, 96
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High Courts31 Jul 1951

The State Vs Ganesh Sahi and Others

Patna High Court · AIR 1952 Patna 1

Criminal Procedure Code, 1898 (CrPC) — Section 307(1)Evidence Act, 1872 — Section 8
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High Courts27 Jul 1951Allowed

Sitaram Jagatramka Agarwala and Another Vs The State

Patna High Court · AIR 1953 Patna 143

Bihar Private Forest Act, 1947 — Section 30, 49
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High Courts24 Jul 1951Dismissed

Meghraj Tibrawala Vs Panchu Sahu Teli and Others

Patna High Court · AIR 1952 Patna 39

Government of India Act, 1935 — Section 100
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High Courts20 Jul 1951Allowed

Ramchandra Ram Vs Ram Ratan Prasad and Others

Patna High Court · AIR 1952 Patna 254

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 18(3)Civil Procedure Code, 1908 (CPC) — Section 9
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High Courts19 Jul 1951

Manilal Bacharlal Sanghvi and Another Vs Keshabji Pitamber

Patna High Court · AIR 1952 Patna 33

Evidence Act, 1872 — Section 92Partnership Act, 1932 — Section 44, 9
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High Courts19 Jul 1951

Kedar Nath Vs The State of Bihar

Patna High Court · AIR 1952 Patna 28

Essential Supplies (Temporary Powers) Act, 1946 — Section 7Evidence Act, 1872 — Section 106
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High Courts18 Jul 1951

Parhan Mahto Vs Divisional Forest Officer

Patna High Court · AIR 1952 Patna 261

Bihar Private Forest Act, 1947 — Section 30, 49Criminal Procedure Code, 1898 (CrPC) — Section 439
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High Courts18 Jul 1951Dismissed

Kailashpati Mishra and Others Vs Nand Lal Ahir

Patna High Court · AIR 1952 Patna 70

Criminal Procedure Code, 1898 (CrPC) — Section 476
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High Courts18 Jul 1951

Jugal Singh Vs Tripureshwari Prasad and Others

Patna High Court · AIR 1952 Patna 257

Bihar Tenancy Act, 1885 — Article 3
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