High Courts20 Dec 1929
Bujhai Rai and Others Vs Ram Sevak Pandey and Others
Patna High Court · AIR 1930 Patna 319
COURT ARCHIVE
Patna High Court judgments, 1929
299 judgments · page 1 of 15
High Courts20 Dec 1929
Emperor Vs Fazlur Rahman
Patna High Court · AIR 1930 Patna 346 : 128 Ind. Cas. 141
Criminal Procedure Code, 1898 (CrPC) — Section 417Penal Code, 1860 (IPC) — Section 138, 151, 330, 379, 381
High Courts20 Dec 1929
Daroga Lohar Vs Emperor
Patna High Court · AIR 1930 Patna 347
Penal Code, 1860 (IPC) — Section 302, 304
High Courts19 Dec 1929
Jamuna Prasad Singh and Others Vs Chakradhar Prasad Singh and Others
Patna High Court · AIR 1930 Patna 380
High Courts19 Dec 1929
James Sydney Osmond Conally Vs Mary Josephine Pompei Conally
Patna High Court · AIR 1931 Patna 213
High Courts18 Dec 1929
Harnandan Rai and Others Vs Baliram Prasad and Others
Patna High Court · AIR 1931 Patna 1
Civil Procedure Code, 1908 (CPC) — Section 11, 13
High Courts18 Dec 1929
Kapildeo Narain Vs Emperor
Patna High Court · AIR 1930 Patna 221
Penal Code, 1860 (IPC) — Section 409, 477A
High Courts17 Dec 1929
Panchu Gopal Banerji Vs Commissioner of Income Tax
Patna High Court · AIR 1932 Patna 167
Income Tax Act, 1961 — Section 66(2)
High Courts16 Dec 1929
Pradhan Majhi Vs Satrughan Singh and Another
Patna High Court · AIR 1930 Patna 273
Chotanagpur Tenancy Act, 1908 — Section 177, 218(1)
High Courts13 Dec 1929
Rajrikh Pandey and Others Vs Sham Shanker Dubey and Others
Patna High Court · AIR 1930 Patna 410
High Courts06 Dec 1929
Raghu Dusadh and Others Vs Emperor
Patna High Court · AIR 1930 Patna 159
Criminal Procedure Code, 1898 (CrPC) — Section 239
High Courts06 Dec 1929
Sheo Barhi and Another Vs Emperor
Patna High Court · AIR 1930 Patna 164
Penal Code, 1860 (IPC) — Section 109, 364, 379
High Courts04 Dec 1929
Sapani Patra and Others Vs Damodar Kar and Others
Patna High Court · AIR 1930 Patna 207
High Courts03 Dec 1929
Sham Sunder Prusti Vs Emperor
Patna High Court · AIR 1930 Patna 219
Penal Code, 1860 (IPC) — Section 373
High Courts03 Dec 1929
Shibo Singh and Others Vs Janki Prasad Singh and Others
Patna High Court · AIR 1930 Patna 231
Evidence Act, 1872 — Section 13
High Courts02 Dec 1929
Chotoo Mahton and Another Vs Mt. Lachmi Kuer
Patna High Court · AIR 1930 Patna 354
Succession Act, 1925 — Section 299
High Courts29 Nov 1929
Loknath Prosad Singh and Another Vs Shah Wahib Hussain and Others
Patna High Court · AIR 1930 Patna 181
Specific Relief Act, 1877 — Section 27, 27(b), 49
High Courts29 Nov 1929
Kamal Prasad Singh and Others Vs Lalji Prasad and Others
Patna High Court · AIR 1930 Patna 600
High Courts25 Nov 1929
J.M. Casey Vs Commissioner of Income Tax
Patna High Court · AIR 1930 Patna 44 : 123 Ind. Cas. 610
Income Tax Act, 1922 — Section 66(2)