High Courts29 Nov 1929
Loknath Prosad Singh and Another Vs Shah Wahib Hussain and Others
Patna High Court · AIR 1930 Patna 181
Specific Relief Act, 1877 — Section 27, 27(b), 49
COURT ARCHIVE
Patna High Court judgments, 1929
335 judgments · page 2 of 17
High Courts29 Nov 1929
Kamal Prasad Singh and Others Vs Lalji Prasad and Others
Patna High Court · AIR 1930 Patna 600
High Courts25 Nov 1929
Maharajadhiraja of Darbhanga Vs Commissioner of Income Tax
Patna High Court · AIR 1930 Patna 81
Income Tax Act, 1922 — Section 64(2), 66, 66(2)
High Courts25 Nov 1929
J.M. Casey Vs Commissioner of Income Tax
Patna High Court · AIR 1930 Patna 44 : 123 Ind. Cas. 610
Income Tax Act, 1922 — Section 66(2)
High Courts25 Nov 1929
Rajniti Prasad Singh and Another Vs Commissioner of Income Tax
Patna High Court · AIR 1930 Patna 33 : 123 Ind. Cas. 617
Transfer of Property Act, 1882 — Section 58
High Courts22 Nov 1929
Mahabir Pandey Vs Emperor
Patna High Court · AIR 1930 Patna 353
Penal Code, 1860 (IPC) — Section 411
High Courts22 Nov 1929
B. and N. W. Ry. Co. Vs Mohammad Abdul Halim
Patna High Court · AIR 1930 Patna 528
Civil Procedure Code, 1908 (CPC) — Section 115, 20
High Courts20 Nov 1929
Abdul Sattar and Others Vs Rajkishore Sah and Others
Patna High Court · AIR 1930 Patna 161
Bengal Tenancy Act, 1885 — Section 105, 109, 7
High Courts18 Nov 1929
Raghunandan Singh and Others Vs Sri Radhakrishna Thakurji and Another
Patna High Court · AIR 1930 Patna 297
Bengal Tenancy Act, 1885 — Section 116, 120, 120(2)(a)
High Courts13 Nov 1929
Nandu Mahton Vs Bholu Mathton and Another
Patna High Court · AIR 1930 Patna 143 : 123 Ind. Cas. 609
High Courts12 Nov 1929
Emperor Vs Surendra Chandra Das
Patna High Court · AIR 1930 Patna 216
Criminal Procedure Code, 1898 (CrPC) — Section 502, 562Penal Code, 1860 (IPC) — Section 408
High Courts11 Nov 1929
Madan Choudhry and Others Vs Kamaldhari Thakur and Others
Patna High Court · AIR 1930 Patna 121
Stamp Act, 1899 — Section 27
High Courts08 Nov 1929
Banamali Bauli and Another Vs Gayaram Mahto
Patna High Court · AIR 1930 Patna 110 : 124 Ind. Cas. 92
Evidence Act, 1872 — Section 167Registration Act, 1908 — Section 17, 49
High Courts07 Nov 1929
Ramnandan Singh Vs Emperor
Patna High Court · AIR 1930 Patna 103 : 124 Ind. Cas. 638
Criminal Procedure Code, 1898 (CrPC) — Section 110, 55Penal Code, 1860 (IPC) — Section 225A
High Courts06 Nov 1929
Musahar Sahu and Another Vs Kishun Narayan Prasad and Another
Patna High Court · AIR 1930 Patna 141 : 123 Ind. Cas. 411
Limitation Act, 1963 — Section 6, 7, 8
High Courts05 Nov 1929
Bibi Kazmi Begam Vs Lachman Lal Sao and Others
Patna High Court · AIR 1930 Patna 239
Negotiable Instruments Act, 1881 (NI) — Section 22, 5
High Courts13 Oct 1929
Tirpit Thakur Vs Mahanth Ramperkash Das
Patna High Court · AIR 1930 Patna 406(1)
Provincial Insolvency Act, 1920 — Section 52
High Courts20 Sept 1929
Bhagirath Bhagat Vs Ram Narain Sahu
Patna High Court · AIR 1930 Patna 194 : 120 Ind. Cas. 45
High Courts19 Sept 1929
Emperor Vs Lal Mohammad
Patna High Court · 119 Ind. Cas. 898
Criminal Procedure Code, 1898 (CrPC) — Section 307