High Courts11 Jan 1929
Deonath Singh Vs Debendranath Rai and Others
Patna High Court · AIR 1930 Patna 78 : 123 Ind. Cas. 640
COURT ARCHIVE
Patna High Court judgments, 1929
335 judgments · page 17 of 17
High Courts11 Jan 1929
Lakhan Singh Vs Emperor
Patna High Court · AIR 1929 Patna 231 : 119 Ind. Cas. 560
Criminal Procedure Code, 1898 (CrPC) — Section 424
High Courts11 Jan 1929
Emperor Vs Nawal Kishore Missir and Others
Patna High Court · AIR 1929 Patna 508 : 115 Ind. Cas. 692
Criminal Procedure Code, 1898 (CrPC) — Section 213, 215, 289, 438
High Courts11 Jan 1929
Ramdarsan Mahton and Others Vs Emperor
Patna High Court · AIR 1929 Patna 206 : 116 Ind. Cas. 523
Penal Code, 1860 (IPC) — Section 147, 324, 71
High Courts11 Jan 1929
Chamak Lal Mandal Vs Mauji Mandal
Patna High Court · AIR 1929 Patna 248 : 120 Ind. Cas. 625
High Courts10 Jan 1929
Ganesh Lal Sarawagi Vs Mahabir Sahu and Another
Patna High Court · AIR 1929 Patna 273 : 119 Ind. Cas. 909
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 60
High Courts10 Jan 1929
Hitendra Narayan Singh and Others Vs Sukhdeb Prasad Jha and Others
Patna High Court · AIR 1929 Patna 360
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4(3)
High Courts10 Jan 1929
Joti Lal Sah Vs Fateh Bahadur Shah and Others
Patna High Court · AIR 1929 Patna 397 : 123 Ind. Cas. 796
High Courts09 Jan 1929
Bageswari Charan Singh Vs Jagarnath Kuari and Another
Patna High Court · AIR 1929 Patna 117 : 115 Ind. Cas. 699
Limitation Act, 1963 — Section 19
High Courts08 Jan 1929
Abdul Majid Vs N.L. Mukharji and Another
Patna High Court · AIR 1929 Patna 108 : 116 Ind. Cas. 524
Criminal Procedure Code, 1898 (CrPC) — Section 386, 438
High Courts07 Jan 1929
Radhe Kishun Vs Emperor
Patna High Court · AIR 1929 Patna 157 : 116 Ind. Cas. 753
Penal Code, 1860 (IPC) — Section 107, 419, 420, 466, 468
High Courts03 Jan 1929
Haldhar Thakur Vs Emperor
Patna High Court · 116 Ind. Cas. 767
Penal Code, 1860 (IPC) — Section 325
High Courts03 Jan 1929
Abdul Karim and Others Vs Emperor
Patna High Court · AIR 1929 Patna 640
Penal Code, 1860 (IPC) — Section 193, 200, 96
High Courts03 Jan 1929
Rajbans Sahay Vs Askaran Baid
Patna High Court · AIR 1930 Patna 227
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 34 Rule 6Provincial Insolvency Act, 1920 — Section 28
High Courts02 Jan 1929
Ramzan Mistry and Others Vs Emperor
Patna High Court · AIR 1929 Patna 111 : 116 Ind. Cas. 783
Penal Code, 1860 (IPC) — Section 201, 3, 441, 448