High Courts18 Jan 1929
Dinanath Jha and Others Vs Ganeshdutt Jha and Others
Patna High Court · AIR 1929 Patna 103 : 116 Ind. Cas. 513
Lunacy Act, 1912 — Section 9
COURT ARCHIVE
Patna High Court judgments, 1929
335 judgments · page 16 of 17
High Courts18 Jan 1929
Surya Mull Marwari and Others Vs Dwarka Prasad Marwari and Another
Patna High Court · AIR 1929 Patna 127
Trusts Act, 1882 — Section 84
High Courts18 Jan 1929
Deoraj Tewari and Others Vs Indrasan Tewari
Patna High Court · AIR 1929 Patna 258 : 120 Ind. Cas. 470
Contract Act, 1872 — Section 25Limitation Act, 1963 — Section 19
High Courts18 Jan 1929
Fazlur Rahman Vs Musammat Ayasha and Others
Patna High Court · AIR 1929 Patna 81 : 115 Ind. Cas. 546
Evidence Act, 1872 — Section 102
High Courts18 Jan 1929
Subedar Singh and Others Vs Ramprit Pande and Others
Patna High Court · 115 Ind. Cas. 703
Bengal Tenancy Act, 1885 — Section 170Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Limitation Act, 1963 — Article 11
High Courts18 Jan 1929
Gopal Saran Narayan Singh Vs Maheshwari Prasad Singh and Others
Patna High Court · AIR 1929 Patna 307 : 119 Ind. Cas. 65
Bengal Tenancy Act, 1885 — Section 179, 74
High Courts18 Jan 1929
Musammat Madho Bibi Vs Hazari Mal Marwari
Patna High Court · AIR 1929 Patna 141 : 115 Ind. Cas. 695
Civil Procedure Code, 1908 (CPC) — Section 115, 2, 47
High Courts18 Jan 1929
Singhasan Misser and Others Vs Jadunandan Misser and Others
Patna High Court · AIR 1930 Patna 155
High Courts18 Jan 1929
Secy. of State Vs Ganji Dosa and Others
Patna High Court · AIR 1929 Patna 265
Presidency Small Cause Courts Act, 1882 — Section 25
High Courts17 Jan 1929
Municipal Commissioner of Barh Vs Jagdish Prasad
Patna High Court · AIR 1929 Patna 235 : 119 Ind. Cas. 884
High Courts17 Jan 1929
Ramsarup Singh Vs Emperor
Patna High Court · 116 Ind. Cas. 755
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 199
High Courts17 Jan 1929
Mathura Tewary Vs Emperor
Patna High Court · AIR 1929 Patna 343 : 120 Ind. Cas. 37
Criminal Procedure Code, 1898 (CrPC) — Section 164, 288Evidence Act, 1872 — Section 157Penal Code, 1860 (IPC) — Section 302, 326
High Courts17 Jan 1929
Mahbooban Bibi Vs Muhammad Ammeruddin and Others
Patna High Court · AIR 1929 Patna 207
High Courts17 Jan 1929
Pathak Harbans Singh and Others Vs Thakur Jagdishwar Dayal Singh and Others
Patna High Court · AIR 1929 Patna 188 : 116 Ind. Cas. 538
Bengal Tenancy Act, 1885 — Section 15Chotanagpur Tenancy Act, 1908 — Section 208
High Courts17 Jan 1929
Dwaraka Singh Vs Nema Singh and Others
Patna High Court · AIR 1929 Patna 195
Bengal Tenancy Act, 1885 — Section 170(1)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts16 Jan 1929
E.C. Agabeg Vs Hargobind Tiwari and Others
Patna High Court · AIR 1929 Patna 190
High Courts16 Jan 1929
Tansukh Rai and Others Vs Gopal Mahto and Others
Patna High Court · AIR 1929 Patna 586
High Courts16 Jan 1929
Tansukh Rai and Others Vs Gopal Mahton and Others
Patna High Court · 119 Ind. Cas. 554
High Courts14 Jan 1929
Kashi Lal and Another Vs Nurul Huq and Others
Patna High Court · AIR 1929 Patna 209
Transfer of Property Act, 1882 — Section 37, 54, 68
High Courts14 Jan 1929
Kamta Singh and Others Vs Chaturbhuj Singh and Others
Patna High Court · AIR 1929 Patna 664 : 120 Ind. Cas. 17
Civil Procedure Code, 1908 (CPC) — Section 66Registration Act, 1908 — Section 17, 49Transfer of Property Act, 1882 — Section 56, 81, 82