High Courts19 Dec 2003
Lalan Singh @ Lalan Prasad Vs The State of Bihar
Patna High Court · (2004) 1 PLJR 237
COURT ARCHIVE
Patna High Court judgments, 2003
1,250 judgments · page 1 of 63
High Courts19 Dec 2003Dismissed
Shree Niwas Pandey and Others Vs The State of Bihar and Others
Patna High Court · (2003) 12 PAT CK 0085
High Courts19 Dec 2003Dismissed
Ram Shankar Sharma @ Nunu Singh Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 138
High Courts19 Dec 2003Allowed
Dr. Samir Ranjan and Others Vs State of Bihar and Others
Patna High Court · (2003) 12 PAT CK 0075
High Courts19 Dec 2003Dismissed
Godawari Devi and Others Vs Kashi Kant Jha and Others
Patna High Court · (2004) 1 BLJR 116 : (2004) 2 PLJR 3
High Courts19 Dec 2003Dismissed
Bala Paper Mills (Bihar) Vs State of Bihar and Others
Patna High Court · (2003) 12 PAT CK 0068
High Courts19 Dec 2003Dismissed
Dibyendu Mohan Vs Hindustan Petroleum Corporation Limited and Others
Patna High Court · (2003) 12 PAT CK 0067
High Courts19 Dec 2003Dismissed
Raja Ram Prasad Gupta and Another Vs Ram Chandra Prasad and Others
Patna High Court · (2004) 1 BLJR 114 : (2004) 2 PLJR 172
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts19 Dec 2003Dismissed
Sajjan Singh Vs The State of Bihar
Patna High Court · (2003) 12 PAT CK 0038
High Courts19 Dec 2003
Bihar Combined Entrance Competitive Examination Board and Others Vs Subhasini and Others
Patna High Court · (2004) 1 PLJR 746
High Courts19 Dec 2003
Lalan Singh @ Lalan Prasad Singh Vs The State of Bihar
Patna High Court · (2004) 1 PLJR 237
High Courts18 Dec 2003Allowed
Harishchandra Jha and Others Vs Kameshwar Singh Darbhanga Sanskrit University and Others
Patna High Court · (2004) 1 PLJR 619
High Courts18 Dec 2003
Bihar Vyavsayik Sangharsh Morcha and Another Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 694
High Courts17 Dec 2003Allowed
Gaya Regional Development Authority Vs Gulam Md. Hashmi and Others
Patna High Court · (2004) 2 PLJR 220
Administration of Evacuee Property Act, 1950 — Section 10, 10(2), 2, 40, 7ABihar Land Reforms Act, 1950 — Section 3(3)Land Acquisition Act, 1894 — Section 4(1), 6(3)
High Courts17 Dec 2003
Bipin Kumar Verma and Others Vs State of Bihar and Others
Patna High Court · (2004) 2 PLJR 122
High Courts17 Dec 2003Allowed
Jugeshwar Bhatt Vs State of Bihar and Others
Patna High Court · (2004) 1 BLJR 228 : (2004) 2 PLJR 123
Bihar Service Code, 1952 — Rule 58
High Courts17 Dec 2003Dismissed
Evergreen Plywood Industries Pvt. Ltd. and Others Vs The State of Bihar and Others
Patna High Court · (2003) 12 PAT CK 0064
High Courts17 Dec 2003Dismissed
Sidheshwar Dhari Sinha Vs State of Bihar and Others
Patna High Court · (2003) 12 PAT CK 0057
High Courts17 Dec 2003Allowed
Dr. Nand Kishore Prasad Vs State of Bihar and Others
Patna High Court · (2003) 12 PAT CK 0053
High Courts17 Dec 2003Allowed
K.M. Plastic Industries Dharampur Industrial Area and Another Vs Bihar State Financial Corporation and Others
Patna High Court · (2003) 12 PAT CK 0033