High Courts17 Dec 2003Allowed
Gujrat Co-operative Milk Marketing Federation Limited and Another Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 553
Bihar Agricultural Produce Markets Act, 1960 — Section 3, 39, 4
COURT ARCHIVE
Patna High Court judgments, 2003
1,250 judgments · page 2 of 63
High Courts16 Dec 2003Allowed
Nalanda Central Co-operative Bank Ltd. Vs The State of Bihar and Others
Patna High Court · (2003) 12 PAT CK 0084
High Courts16 Dec 2003
Laxman Choudhary Vs State of Bihar and Others
Patna High Court · (2004) 1 BLJR 227 : (2004) 2 PLJR 124
High Courts16 Dec 2003
Probodh Chandra Kumar Vs Bharat Wagon and Engineering Co. Ltd. and Others
Patna High Court · (2005) 104 FLR 1126 : (2005) 1 PLJR 141
High Courts16 Dec 2003Dismissed
Surya Nath Singh Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 741
Bihar Pension Rules, 1950 — Rule 43(B)
High Courts16 Dec 2003
In Re: Mr. K.A.H. Subramanian, (IAS), Chief Secretary, Government of Bihar
Patna High Court · (2004) 1 PLJR 235
Contempt of Courts Act, 1971 — Section 19
High Courts15 Dec 2003
Ram Krit Singh Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 306
High Courts15 Dec 2003
Uday Kumar Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 121
High Courts15 Dec 2003Allowed
Smt. Anita Devi and Anil Kumar Rajak Vs State of Bihar
Patna High Court · (2003) 12 PAT CK 0007
High Courts12 Dec 2003
Mahendra Pd. Gupta Vs The State of Bihar and Others
Patna High Court · (2003) 12 PAT CK 0091
Constitution of India, 1950 — Article 51A
High Courts12 Dec 2003Allowed
Senbo Engineering Limited Vs State of Bihar and Others
Patna High Court · (2003) 12 PAT CK 0069
High Courts12 Dec 2003Dismissed
Harishankar Ojha Vs State of Bihar and Others
Patna High Court · (2004) 1 BLJR 101 : (2004) 1 PLJR 736
High Courts12 Dec 2003Allowed
Ramakant Singh Vs Union of India (UOI) and Others
Patna High Court · (2004) 1 BLJR 173 : (2004) 1 CTLJ 635 : (2004) 1 PLJR 232
High Courts12 Dec 2003Dismissed
Sunaina Devi Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 678
High Courts12 Dec 2003Dismissed
Mostt. Rampati Kuer Vs Mostt. Simrekha Devi and Others
Patna High Court · (2003) 12 PAT CK 0026
High Courts12 Dec 2003Dismissed
Mossomat Rampati Kuer Vs Mostt. Simrekha Devi and Others
Patna High Court · (2003) 12 PAT CK 0006
Evidence Act, 1872 — Section 114Registration Act, 1908 — Section 34
High Courts11 Dec 2003Dismissed
State of Bihar and Others Vs Choudhary Rajendra Prasad
Patna High Court · (2004) 2 PLJR 65
High Courts11 Dec 2003Allowed
Mazhar Hussain Vs The State of Bihar
Patna High Court · (2004) 2 PLJR 66
Penal Code, 1860 (IPC) — Section 34, 364A
High Courts11 Dec 2003Allowed
Sarekh Singh, Lal Babu Singh and Arvind Singh Vs The State of Bihar
Patna High Court · (2004) 1 PLJR 631
Penal Code, 1860 (IPC) — Section 34, 364
High Courts11 Dec 2003Allowed
Ram Nihora Singh Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 162