High Courts04 Dec 2003Dismissed
Khagendra Kumar Vs State of Bihar and Another
Patna High Court · (2003) 12 PAT CK 0013
COURT ARCHIVE
Patna High Court judgments, 2003
1,250 judgments · page 4 of 63
High Courts03 Dec 2003Dismissed
Indramani Devi Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 467
High Courts03 Dec 2003Allowed
Oriental Insurance Co. Ltd. and Others etc. Vs State of Bihar and Another
Patna High Court · (2004) 3 RCR(Criminal) 210
High Courts03 Dec 2003
Rabindra Nath Chakravorty and Another Vs State of Bihar and Others
Patna High Court · (2004) 1 BLJR 1 : (2004) 3 PLJR 82
High Courts03 Dec 2003
N.B. Sharma Vs Union of India (UOI) and Others
Patna High Court · (2003) 12 PAT CK 0062
High Courts03 Dec 2003
Mahendra Paswan Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 538
High Courts03 Dec 2003
Distric Board Vs State of Bihar and Others
Patna High Court · (2004) 2 PLJR 306
High Courts02 Dec 2003Dismissed
Shri Alakh Niranjan Prasad Sinha and Others Vs The Chairman Bharat Wagon and Engineering Company Ltd. and Others
Patna High Court · (2003) 12 PAT CK 0061
High Courts02 Dec 2003Dismissed
Kanchan Kumar Sinha and Others Vs State of Bihar and Others
Patna High Court · (2004) 1 BLJR 51 : (2004) 101 FLR 53 : (2004) 2 PLJR 112
High Courts02 Dec 2003Dismissed
Union of India (UOI) Vs Patna Tyre House Pvt. Ltd.
Patna High Court · (2003) 12 PAT CK 0046
High Courts02 Dec 2003Dismissed
Dr. Praveen Bhai Togadia Vs State of Bihar and Others
Patna High Court · (2003) 12 PAT CK 0044
High Courts02 Dec 2003Dismissed
Balram ViShwakarma and Others, S.M. Abu Nasar and Others and Umakant Roy and Others Vs Acting General Manager, Hindustan Fertilizer Corporation Ltd. and Others
Patna High Court · (2004) 1 PLJR 439
High Courts02 Dec 2003
Damodar Sharma Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 549
High Courts02 Dec 2003Dismissed
Shyam Sundar Prasad Sinha Vs Bihar State Pollution Control Board and Others
Patna High Court · (2004) 1 BLJR 24 : (2004) 1 PLJR 397
High Courts02 Dec 2003Dismissed
Balram Vishwakarma and Others Vs Acting General Manager, Hindustan Fertilizer Corporation Limited and Others
Patna High Court · (2004) 2 PLJR 210
High Courts02 Dec 2003Allowed
Satyendra Singh and Another Vs The State of Bihar
Patna High Court · (2004) 1 BLJR 26 : (2004) 1 PLJR 380 : (2004) 4 RCR(Criminal) 286
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 201, 304
High Courts02 Dec 2003Dismissed
Vinod Kumar Vs Smt. Pavitri Devi
Patna High Court · (2004) 2 PLJR 12
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1), 2, 5
High Courts02 Dec 2003Allowed
Geeta Mechanical Works Pvt. Ltd. Vs The State Bank of India and Others
Patna High Court · (2003) 12 PAT CK 0005
High Courts01 Dec 2003Dismissed
Smt. Kanchan Lata Vs The Union of India (UOI) and Others
Patna High Court · (2003) 12 PAT CK 0088
High Courts01 Dec 2003
Pramod Kumar Jha Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 78
Criminal Procedure Code, 1973 (CrPC) — Section 340