High Courts22 Dec 1931
Bacha Singh Vs Daro Singh
Patna High Court · AIR 1932 Patna 284
Bengal Tenancy Act, 1885 — Section 148A, 158B(2), 167
COURT ARCHIVE
Patna High Court judgments, 1931
136 judgments · page 1 of 7
High Courts17 Dec 1931
Brahmadeo Bharthi Vs Ramanand Brahmachari
Patna High Court · AIR 1933 Patna 70
High Courts16 Dec 1931
Corporation of Municipal Commissioners of Ranchi Vs Musammat Mungia
Patna High Court · 139 Ind. Cas. 104
Presidency Small Cause Courts Act, 1882 — Section 15
High Courts16 Dec 1931
Corporation of Municipal Commissioners Vs Mt. Mungia
Patna High Court · AIR 1932 Patna 220
Presidency Small Cause Courts Act, 1882 — Section 15
High Courts15 Dec 1931
Musammat Sheoratan Koer Vs Kamta Prasad
Patna High Court · AIR 1932 Patna 270 : 139 Ind. Cas. 78
Transfer of Property Act, 1882 — Section 52
High Courts11 Dec 1931
Telanga Marandi Majhi Vs Chandra Mohan Singh
Patna High Court · AIR 1933 Patna 664
Chotanagpur Tenancy Act, 1908 — Section 139, 139(4)
High Courts09 Dec 1931
Mohammad Hossain Vs Mangilal Jaipuria
Patna High Court · AIR 1932 Patna 218
Chotanagpur Tenancy Act, 1908 — Section 46(1)(b), 46(6)
High Courts07 Dec 1931
Nagarmal Marwari Vs Emperor
Patna High Court · 139 Ind. Cas. 834
Penal Code, 1860 (IPC) — Section 186, 188
High Courts07 Dec 1931
Nagarmal Marwari and Others Vs Emperor
Patna High Court · AIR 1932 Patna 279
Penal Code, 1860 (IPC) — Section 186
High Courts07 Dec 1931
Firangi Rai Vs Emperor
Patna High Court · 143 Ind. Cas. 687
Criminal Procedure Code, 1898 (CrPC) — Section 110, 118
High Courts23 Nov 1931
Hukum Chand Sinha and Others Vs Jugal Kishwar Rai and Others
Patna High Court · AIR 1932 Patna 203
Bengal Tenancy Act, 1885 — Section 106, 30(b)
High Courts18 Nov 1931
Rajendra Prasad Singh and Others Vs Emperor
Patna High Court · AIR 1933 Patna 147
Penal Code, 1860 (IPC) — Section 149, 302
High Courts17 Nov 1931
Mt. Thakuri Vs Emperor
Patna High Court · AIR 1933 Patna 160
Criminal Procedure Code, 1898 (CrPC) — Section 421Penal Code, 1860 (IPC) — Section 323
High Courts17 Nov 1931
Abdul Haque and Others Vs Secy. of State and Others
Patna High Court · AIR 1932 Patna 120
Bengal Tenancy Act, 1885 — Section 87Land Acquisition Act, 1894 — Section 54
High Courts14 Nov 1931
Mosafir Singh Vs Emperor
Patna High Court · AIR 1932 Patna 170
Penal Code, 1860 (IPC) — Section 182, 379
High Courts05 Nov 1931
Bageshwari Ahir Vs Emperor
Patna High Court · AIR 1932 Patna 241
Penal Code, 1860 (IPC) — Section 215, 417
High Courts05 Nov 1931
Bageshwari Ahir and Another Vs Emperor
Patna High Court · 139 Ind. Cas. 76
Penal Code, 1860 (IPC) — Section 215, 417, 420
High Courts03 Nov 1931
Gudri Chaudhry Vs Emperor
Patna High Court · AIR 1932 Patna 213 : 139 Ind. Cas. 88
Criminal Procedure Code, 1898 (CrPC) — Section 108
High Courts02 Nov 1931
Emperor Vs Hazari Lal
Patna High Court · AIR 1932 Patna 156
Arms Act, 1959 — Section 19(f)Explosive Substances Act, 1908 — Section 3Penal Code, 1860 (IPC) — Section 302
High Courts13 Aug 1931
In Re: the Pleaders Ram Gobind Sinha Verma and Others
Patna High Court · AIR 1931 Patna 369
Legal Practitioners Act, 1879 — Section 12, 13, 6