High Courts04 Feb 1931
Lachuman Lal Pathak and Another Vs Kumar Kamakshya Narayan Singh
Patna High Court · AIR 1931 Patna 224
Bengal Tenancy Act, 1885 — Section 103BEvidence Act, 1872 — Section 11, 32(5)
COURT ARCHIVE
136 judgments · page 7 of 7
Patna High Court · AIR 1931 Patna 224
Patna High Court · AIR 1931 Patna 195
Patna High Court · AIR 1932 Patna 150
Patna High Court · AIR 1931 Patna 207
Patna High Court · AIR 1931 Patna 394
Patna High Court · AIR 1931 Patna 426
Patna High Court · AIR 1931 Patna 302
Patna High Court · AIR 1931 Patna 183
Patna High Court · AIR 1931 Patna 150
Patna High Court · AIR 1931 Patna 240
Patna High Court · AIR 1931 Patna 354
Patna High Court · AIR 1932 Patna 7
Patna High Court · AIR 1931 Patna 351