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Patna High Court judgments, 1931

136 judgments · page 6 of 7

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High Courts20 Apr 1931

Gopi Mahto and Others Vs Emperor

Patna High Court · AIR 1932 Patna 66

Criminal Procedure Code, 1898 (CrPC) — Section 103Penal Code, 1860 (IPC) — Section 341, 353
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High Courts20 Apr 1931

Bindeshwari Narain Singh Vs Raja Kirtyanand Singh Bahadur and Others

Patna High Court · AIR 1931 Patna 359

Civil Procedure Code, 1908 (CPC) — Section 73
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High Courts20 Apr 1931

Kesho Prasad Singh Vs Ramraj Pandey and Another

Patna High Court · AIR 1931 Patna 420

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20
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High Courts16 Apr 1931

(Mahant) Ram Das Vs Prem Das

Patna High Court · AIR 1932 Patna 95

Succession Act, 1925 — Section 283(1)(c)
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High Courts15 Apr 1931

Ramyad Mahton Vs Ram Bhaju Mahton

Patna High Court · AIR 1932 Patna 89

Succession Act, 1925 — Section 283, 63
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High Courts01 Apr 1931

Gowa Petha Vs N.H. Moos

Patna High Court · AIR 1932 Patna 15

Limitation Act, 1963 — Article 120, 89
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High Courts30 Mar 1931

Brundaban Das Vs Bandhu Padhan

Patna High Court · AIR 1932 Patna 11

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High Courts26 Mar 1931

Ananda Parhi and Others Vs Emperor

Patna High Court · AIR 1931 Patna 342

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High Courts23 Mar 1931

Mt. Kerkati and Another Vs Dibakar Naik and Others

Patna High Court · AIR 1932 Patna 70

Bengal Tenancy Act, 1885 — Section 26
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High Courts16 Mar 1931

Mehdatunnissa Begam Vs Sewak Ram and Others

Patna High Court · AIR 1933 Patna 161

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High Courts13 Mar 1931

Pirthvi Chand Lal Vs Kirtyanand Singh and Others

Patna High Court · AIR 1932 Patna 21

Bengal Land Revenue Sales Act, 1859 — Section 33, 5
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High Courts10 Mar 1931

Bibi Mehdatunnissa Vs Sheo Devi Singh and Others

Patna High Court · AIR 1931 Patna 217

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High Courts10 Mar 1931

Tej Narayan Singh and Others Vs Secy. of State

Patna High Court · AIR 1932 Patna 86

Court Fees Act, 1870 — Section 15
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High Courts23 Feb 1931

Pranjivan Vs Emperor

Patna High Court · AIR 1931 Patna 337(1)

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High Courts10 Feb 1931

Biswanath Missir Vs Ram Prasad Tewari

Patna High Court · AIR 1931 Patna 389

Criminal Procedure Code, 1898 (CrPC) — Section 145
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High Courts09 Feb 1931

Malik Mokhtar Ahmad Vs Akloo Mahto and Others

Patna High Court · AIR 1932 Patna 5

Bengal Tenancy Act, 1885 — Section 102(h)
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High Courts06 Feb 1931

Muhmmad Din Mian and Others Vs Mt. Atirajo Kuer and Others

Patna High Court · AIR 1931 Patna 418

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High Courts05 Feb 1931

Mohammed Ejaz Hussan Khan Vs Emperor

Patna High Court · AIR 1931 Patna 160

Criminal Procedure Code, 1898 (CrPC) — Section 319, 332, 71
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High Courts04 Feb 1931

Ibrahim Hussain Khan Vs Ram Newaz Gayasat Ram and Others

Patna High Court · AIR 1931 Patna 188

Court of Wards Act — Section 35, 60A
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High Courts04 Feb 1931

Lal Mohammad and Others Vs Emperor

Patna High Court · AIR 1931 Patna 337

Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 147, 426
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