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Patna High Court judgments, 1918

160 judgments · page 1 of 8

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High Courts11 Dec 1918

Baldeo Rai Vs Ram Ekbal Singh

Patna High Court · (1918) 12 PAT CK 0001

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High Courts10 Dec 1918

Kamleshri Prasad Singh and Another Vs Raghubans Prasad Singh and Sirjug Prasad Singh and Others

Patna High Court · AIR 1918 Patna 142 : 48 Ind. Cas. 949

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High Courts10 Dec 1918

Ram Sunder Sahu Vs Ram Narain Sahu and Others

Patna High Court · AIR 1918 Patna 79 : 48 Ind. Cas. 936

Criminal Procedure Code, 1898 (CrPC) — Section 144, 476Specific Relief Act, 1963 — Section 42Transfer of Property Act, 1882 — Section 41
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High Courts10 Dec 1918

Babu Chottey Lal and Babu Brij Narain Vs Musammat Madho Bibi and Laldhai Prasad and Others Laldhari Prasad and Another Vs Musammat Madho Bidi and Chottey Lal and Others Keshwar Narayan Vs Musammat Madho Bibi and Others

Patna High Court · AIR 1918 Patna 132 : 48 Ind. Cas. 953

Civil Procedure Code, 1908 (CPC) — Section 21
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High Courts10 Dec 1918

Narsing Misser Vs Birju Misser and Others

Patna High Court · 48 Ind. Cas. 755

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High Courts05 Dec 1918

Babu Kunj Lal Vs Babu Banwari Lall and Others

Patna High Court · AIR 1918 Patna 83 : 48 Ind. Cas. 711

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High Courts03 Dec 1918

Mussammat Sukhdei Kumari Vs Rai Bahadur Mahamata Prasad Singh and Others

Patna High Court · 48 Ind. Cas. 765

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
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High Courts21 Nov 1918

Manindra Nath Roy and Another Vs Kanhai Ram Marwari

Patna High Court · AIR 1918 Patna 95 : 48 Ind. Cas. 728

Limitation Act, 1963 — Section 20
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High Courts07 Nov 1918

Musammat Dulhin Sona Kuer and Others Vs Maulvi Jamil Ahmad

Patna High Court · AIR 1918 Patna 668 : 48 Ind. Cas. 779

Civil Procedure Code, 1908 (CPC) — Section 151Transfer of Property Act, 1882 — Section 52
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High Courts06 Nov 1918

Sheikh Fazlur Rahman and Others Vs Sheikh Kali Muzaffar

Patna High Court · AIR 1918 Patna 338 : 48 Ind. Cas. 533

Civil Procedure Code, 1908 (CPC) — Section 115
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High Courts01 Nov 1918

Keshwa Surendra Sahi Vs Musammat Malukrani Kuer

Patna High Court · AIR 1918 Patna 69 : 48 Ind. Cas. 415

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High Courts01 Nov 1918

Ajodhya Jha and Others Vs Mr. H.E. Cox and Another

Patna High Court · 48 Ind. Cas. 701

Contract Act, 1872 — Section 25
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High Courts31 Oct 1918

Syed Muhammad Amirul Hasan Vs Musammat Wazir Bibi and Others

Patna High Court · AIR 1918 Patna 454 : 48 Ind. Cas. 786

Civil Procedure Code, 1908 (CPC) — Section 64
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High Courts29 Oct 1918

Daroga Lal and Others Vs Devi Lal

Patna High Court · AIR 1918 Patna 327 : 48 Ind. Cas. 670

Easements Act, 1882 — Section 13
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High Courts25 Oct 1918

Karimulla Shah Vs Mirza Muhammad Raza

Patna High Court · AIR 1918 Patna 262 : 48 Ind. Cas. 608

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High Courts25 Oct 1918

Firm of Har Chand Rai-Anand Ram and Others Vs Raja Ram Bahadur Singh and Another

Patna High Court · AIR 1918 Patna 62 : 48 Ind. Cas. 192

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High Courts24 Oct 1918

Babu Chandrika Prasad Singh Vs Maharaja Kesho Prasad Singh

Patna High Court · AIR 1918 Patna 216 : 48 Ind. Cas. 704

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High Courts23 Oct 1918

Mahendra Ram and Another Vs Singi Lal and Others

Patna High Court · AIR 1918 Patna 261 : 48 Ind. Cas. 197

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High Courts23 Oct 1918

Brij Nath Sahai Singh and Others Vs Hari Charan Ray and Others

Patna High Court · AIR 1918 Patna 254 : 48 Ind. Cas. 187

Civil Procedure Code, 1908 (CPC) — Section 47
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High Courts03 Oct 1918

Badrul Hasan and Another Vs Musammat Chambla

Patna High Court · AIR 1918 Patna 304 : 48 Ind. Cas. 175

Penal Code, 1860 (IPC) — Section 411
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