High Courts30 Sept 1918
Lachman Ram and Others Vs Dhiru Dusadh
Patna High Court · AIR 1918 Patna 300 : 48 Ind. Cas. 342
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145
COURT ARCHIVE
Patna High Court judgments, 1918
160 judgments · page 2 of 8
High Courts08 Aug 1918
Baraik Radha Nath Singh and Others Vs Thakur Davendra Nath Sahi Deo
Patna High Court · AIR 1919 Patna 288
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts06 Aug 1918
Uma Shankar Prasad Parasari Vs Musammat Nageswari Koeri and Others
Patna High Court · AIR 1918 Patna 1 : 48 Ind. Cas. 625
Succession Act, 1925 — Section 22, 44
High Courts31 Jul 1918
Makru Rai and Others Vs Sarjug Pershad Misser and Others
Patna High Court · AIR 1918 Patna 82 : 47 Ind. Cas. 654
Bengal Tenancy Act, 1885 — Section 174Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 89(3)
High Courts31 Jul 1918
Gananath Satpathy and Others Vs Harihar Pandhi and Others
Patna High Court · AIR 1918 Patna 369 : 48 Ind. Cas. 359
Specific Relief Act, 1963 — Section 42
High Courts23 Jul 1918
Ram Byas Rai @ Byas Rai Vs Emperor
Patna High Court · AIR 1918 Patna 489(2) : 47 Ind. Cas. 667
Penal Code, 1860 (IPC) — Section 403
High Courts18 Jul 1918
Thakur Debendro Nath Sah Deo Vs Deo Nandan Singh
Patna High Court · AIR 1918 Patna 296(1) : 48 Ind. Cas. 613
High Courts17 Jul 1918
Syed Azhar Hussain Vs Sawlal Marwari
Patna High Court · AIR 1918 Patna 313 : 46 Ind. Cas. 878
Registration Act, 1908 — Section 72, 73, 74, 75, 82Specific Relief Act, 1963 — Section 39
High Courts13 Jul 1918
Sheobaran Mahto and Others Vs Musammat Bhogea and Others
Patna High Court · AIR 1918 Patna 590(1) : 46 Ind. Cas. 884
High Courts09 Jul 1918
Surat Lal Chowdhery Vs Lala Murlidhar and Others
Patna High Court · AIR 1918 Patna 99 : 46 Ind. Cas. 921
Bengal Tenancy Act, 1885 — Section 167
High Courts05 Jul 1918
Srikishna Rai and Another Vs Ramsaran Rai
Patna High Court · 56 Ind. Cas. 646
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts05 Jul 1918
Lachman Ojha Vs Chariter Ojha and Others and Sheopani Ojha and Others
Patna High Court · AIR 1918 Patna 65 : 48 Ind. Cas. 183
Civil Procedure Code, 1908 (CPC) — Section 47, 60
High Courts03 Jul 1918
Sheikh Maula Bux Vs Raghubar Ganjhu
Patna High Court · AIR 1918 Patna 297 : 48 Ind. Cas. 560
Civil Procedure Code, 1908 (CPC) — Section 2, 47
High Courts02 Jul 1918
Boukai Sahu Vs Saikh Mosaheb Ali and Others
Patna High Court · AIR 1918 Patna 315 : 46 Ind. Cas. 892
SUITS VALUATION ACT, 1887 — Section 11
High Courts02 Jul 1918
Paltu Singh and Others Vs Emperor
Patna High Court · AIR 1918 Patna 227 : 48 Ind. Cas. 677
Penal Code, 1860 (IPC) — Section 146, 147, 149, 325, 71
High Courts24 Jun 1918
Mahanand Missir Vs Dasrath Missir and Bacha Pandit
Patna High Court · AIR 1918 Patna 609(1) : 46 Ind. Cas. 815
High Courts21 Jun 1918
Rai Bahadur Radha Kishan Rai and Others Vs Babu Nauratan Lal
Patna High Court · AIR 1918 Patna 518 : 46 Ind. Cas. 627
General Clauses Act, 1897 — Section 3
High Courts21 Jun 1918
Pramila Bali Das and Others Vs Jogesher Mandal
Patna High Court · 46 Ind. Cas. 670
High Courts20 Jun 1918
Khetro Mohan Datt Vs Sheikh Dilwar and Others
Patna High Court · AIR 1918 Patna 636 : 46 Ind. Cas. 614
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Jun 1918
Babujan Misir and Another Vs Sheo Sahay Chaudhury and Others
Patna High Court · AIR 1918 Patna 188 : 48 Ind. Cas. 348
Criminal Procedure Code, 1898 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 143, 379