High Courts01 Feb 1918
Budhan Mahton and Others Vs Musammat Wazi Hunnissa Begum and Another
Patna High Court · AIR 1918 Patna 70 : 44 Ind. Cas. 292
Bengal Tenancy Act, 1885 — Section 37
COURT ARCHIVE
Patna High Court judgments, 1918
160 judgments · page 8 of 8
High Courts01 Feb 1918
Babu Bipin Bihari Mukherji Vs Emperor
Patna High Court · (1918) 02 PAT CK 0003
High Courts31 Jan 1918
Dharamdeo Singh Vs Ram Prasad Sah and Others
Patna High Court · AIR 1918 Patna 526(1) : 44 Ind. Cas. 470
Specific Relief Act, 1877 — Section 27(6)
High Courts31 Jan 1918
Krishna Lal Jha Vs Babu Nandeshwar Jha
Patna High Court · AIR 1918 Patna 91 : 44 Ind. Cas. 146
High Courts31 Jan 1918
Bisheswar Ahir and Others Vs Brijra Misser and Others
Patna High Court · AIR 1918 Patna 485 : 44 Ind. Cas. 406
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts30 Jan 1918
Musammat Batulan Vs Nirmal Das and Musammat Kabulan and Others
Patna High Court · AIR 1918 Patna 680 : 44 Ind. Cas. 244
Specific Relief Act, 1963 — Section 22
High Courts29 Jan 1918
Shaikh Mohamad Hanif Vs Moorat Mahton and Another
Patna High Court · AIR 1918 Patna 385 : 44 Ind. Cas. 153
Limitation Act, 1963 — Section 20
High Courts28 Jan 1918
Musammat Noowooagar Ojain Vs Shidhar Jha
Patna High Court · (1918) 01 PAT CK 0002
High Courts25 Jan 1918
Sheonandan Mahton Vs Emperor
Patna High Court · AIR 1918 Patna 350 : 44 Ind. Cas. 119
Criminal Procedure Code, 1898 (CrPC) — Section 202, 203, 324
High Courts25 Jan 1918
Debi Saran Singh Vs Rajbans Nath Dubey
Patna High Court · (1918) 01 PAT CK 0014
High Courts18 Jan 1918
Mahabir Sahu and Others Vs Ram Saran Sahu and Others
Patna High Court · AIR 1919 Patna 177 : 44 Ind. Cas. 19
High Courts17 Jan 1918
Sheo Charan Dhobi and Others Vs Bansi Singh and Another
Patna High Court · AIR 1918 Patna 377(2) : 44 Ind. Cas. 129
Bengal Tenancy Act, 1885 — Section 60Civil Procedure Code, 1908 (CPC) — Order 14 Rule 3
High Courts15 Jan 1918
Jaggarnath Pershad Vs Chitragupta Narain Singh
Patna High Court · 48 Ind. Cas. 141
High Courts11 Jan 1918
Agabeg Vs Musammat Sundari
Patna High Court · AIR 1918 Patna 301(2) : 48 Ind. Cas. 133
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 Jan 1918
Maharani Janki Kuer Vs Kukur Dusadh and Others
Patna High Court · AIR 1918 Patna 607 : 48 Ind. Cas. 930
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts10 Jan 1918
Sital Prasad Vs Emperor
Patna High Court · AIR 1918 Patna 343 : 44 Ind. Cas. 47
Criminal Procedure Code, 1898 (CrPC) — Section 234, 235Penal Code, 1860 (IPC) — Section 420, 468, 477
High Courts09 Jan 1918
Mangni Lal Marwari Vs Emperor
Patna High Court · 48 Ind. Cas. 685
Evidence Act, 1872 — Section 167Penal Code, 1860 (IPC) — Section 352
High Courts09 Jan 1918
Haldhar Singh Vs Bulaki Singh
Patna High Court · AIR 1918 Patna 383(2) : 44 Ind. Cas. 122
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(4)
High Courts09 Jan 1918
The Tata Iron and Steel Co. Ltd. Vs Raghunath Mahto
Patna High Court · (1918) 01 PAT CK 0005
High Courts03 Jan 1918
Inderdeo Narain Singh Vs Gouri Shanker
Patna High Court · (1918) 01 PAT CK 0003