High Courts12 Feb 1918
Lal Nriparaj Singh, Rai Bahadur, (under the Court of Wards) Vs Mohan Gauntia
Patna High Court · AIR 1918 Patna 432 : 44 Ind. Cas. 817
Contract Act, 1872 — Section 237
COURT ARCHIVE
Patna High Court judgments, 1918
160 judgments · page 7 of 8
High Courts12 Feb 1918
Raja Dhakeswar Prasad Narain Singh Vs Pookhar Panday
Patna High Court · (1918) 02 PAT CK 0010
High Courts12 Feb 1918
Maharaja Kesho Prasad Singh Vs Shiva Saran Lal
Patna High Court · AIR 1918 Patna 566 : 44 Ind. Cas. 475
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts08 Feb 1918
Chadhari Ahir and Another Vs Raja Ram Singh
Patna High Court · AIR 1918 Patna 481 : 44 Ind. Cas. 748
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 68, 69
High Courts08 Feb 1918
Charitter Rai and Others Vs Kailash Behari and Others
Patna High Court · AIR 1918 Patna 537 : 44 Ind. Cas. 422
Evidence Act, 1872 — Section 32, 34, 90
High Courts07 Feb 1918
Ram Kant Pandit Vs Emperor
Patna High Court · AIR 1918 Patna 660(1) : 44 Ind. Cas. 208
Criminal Procedure Code, 1898 (CrPC) — Section 421
High Courts07 Feb 1918
Sahdeb Singh and Others Vs Jumon Jolaha
Patna High Court · AIR 1918 Patna 625(1) : 44 Ind. Cas. 336
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145
High Courts06 Feb 1918
Rambahal Rai and Others Vs Emperor
Patna High Court · 44 Ind. Cas. 751
Criminal Procedure Code, 1898 (CrPC) — Section 253, 437
High Courts06 Feb 1918Allowed
Nauratan Lal Vs Wilford Joseph Stephenson and others
Patna High Court · (1918) 02 PAT CK 0007
High Courts06 Feb 1918
Rakhal Chandra Digar and Another Vs Sidhi Nath Singh and Others
Patna High Court · AIR 1919 Patna 365 : 53 Ind. Cas. 922
Chotanagpur Tenancy Act, 1908 — Section 46Transfer of Property Act, 1882 — Section 90
High Courts05 Feb 1918
Khoka Marwari Vs Ramchandra Marwari and Others
Patna High Court · AIR 1918 Patna 387 : 44 Ind. Cas. 240
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 47 Rule 7(1)
High Courts05 Feb 1918
Mousi Lal and Another and Lal Bahadur Singh Vs Emperor
Patna High Court · AIR 1918 Patna 252 : 48 Ind. Cas. 340
Penal Code, 1860 (IPC) — Section 323, 353
High Courts05 Feb 1918
Narain Singh Vs Baba @ Gabhrail Uraon and Another and Srimati Deorati Kuer
Patna High Court · AIR 1918 Patna 638 : 44 Ind. Cas. 262
Chota Nagpur Landlord and Tenant Procedure Act, 1879 — Section 139, 139(5), 37(6)
High Courts05 Feb 1918
Bankey Behari and Another Vs Ram Bahadur and Others
Patna High Court · AIR 1918 Patna 181 : 44 Ind. Cas. 891
High Courts04 Feb 1918
Parmeshwar Ahir Vs Emperor
Patna High Court · AIR 1918 Patna 155 : 44 Ind. Cas. 185
Government of India Act, 1858 — Section 7Penal Code, 1860 (IPC) — Section 295
High Courts04 Feb 1918
Srikishun Lal and Another Vs Sheobalak Gope and Amrit Kumhar
Patna High Court · 44 Ind. Cas. 638
Registration Act, 1908 — Section 17
High Courts04 Feb 1918
Musammat Bibi Kulsum Vs Syed Muhammad Hamid
Patna High Court · (1918) 02 PAT CK 0005