High Courts23 Dec 1952
Nivas Singh Vs Amar Sao
Patna High Court · AIR 1953 Patna 188 : (1953) 1 BLJR 258
Bihar Panchayat Raj Act, 1948 — Section 57, 58, 59, 62, 67Bihar Panchayat Raj Rules, 1995 — Rule 13(1)Penal Code, 1860 (IPC) — Section 503, 506
COURT ARCHIVE
Patna High Court judgments, 1952
147 judgments · page 1 of 8
High Courts22 Dec 1952Dismissed
Rajnarain Singh Vs The Chairman, Patna Administration Committee
Patna High Court · AIR 1953 Patna 117 : (1953) 1 BLJR 102
Bihar and Orissa Municipal Act, 1922 — Section 98Constitution of India, 1950 — Article 14, 226Patna Administration Act, 1915 — Section 3(1), 5
High Courts22 Dec 1952Dismissed
Janakinath Roy and Others Vs The State of Bihar and Another
Patna High Court · AIR 1953 Patna 105 : (1953) 1 BLJR 55
Constitution of India, 1950 — Article 246
High Courts22 Dec 1952Dismissed
Bedabala Devi Vs State of Bihar and Another
Patna High Court · AIR 1954 Patna 159
Bihar Land Reforms Act, 1950 — Section 33(1)Santhal Parganas Settlement Regulations, 1872 — Section 3
High Courts22 Dec 1952Dismissed
Abdul Hasan and Another Vs State of Bihar and Another
Patna High Court · AIR 1953 Patna 337 : (1953) 1 BLJR 35
Bihar Land Reforms Act, 1950 — Section 2, 24(3)Constitution of India, 1950 — Article 246
High Courts19 Dec 1952Allowed
Karamvir Vs State and Others
Patna High Court · AIR 1954 Patna 57
Preventive Detention Act, 1950 — Section 8, 8(3), 9
High Courts17 Dec 1952
Printers (India) Ltd. Vs Province of Bihar
Patna High Court · AIR 1954 Patna 94
Bihar Sales Tax Act, 1944 — Section 5(2)
High Courts17 Dec 1952Allowed
Syed Salahuddin Ahmad Vs Janki Mahton and Others
Patna High Court · AIR 1953 Patna 171 : (1953) 1 BLJR 79
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts16 Dec 1952Dismissed
Sri Surya Narain Bhagwan Vs State
Patna High Court · AIR 1953 Patna 127
Bihar Land Reforms Act, 1950 — Section 2, 3, 3(1)Constitution of India, 1950 — Article 226
High Courts16 Dec 1952
Rebati Ranjan and Another Vs The State of Bihar and Others
Patna High Court · AIR 1953 Patna 121
Bihar Land Reforms Act, 1950 — Section 23, 24(3), 3(1), 3(2), 32(2)Constitution of India, 1950 — Article 31(2)
High Courts15 Dec 1952
S.K. Sahana and Sons Ltd. and Another Vs The State of Bihar and Others
Patna High Court · AIR 1953 Patna 161
Bihar Mica Act, 1947 — Section 10, 11, 12, 13, 14
High Courts15 Dec 1952Dismissed
Girish Narain Singh and Another Vs Akhtar Hussain and Others
Patna High Court · AIR 1953 Patna 330 : (1953) 1 BLJR 147
Transfer of Property Act, 1882 — Section 54
High Courts15 Dec 1952Dismissed
Union of India (UOI) Vs Serajuddin and Another
Patna High Court · AIR 1953 Patna 206 : (1953) 1 BLJR 81
Contract Act, 1872 — Section 151, 152Railways Act, 1890 — Section 72
High Courts12 Dec 1952Dismissed
Bankey Prasad Tewai and Others Vs Thakur Prasad Singh and Others
Patna High Court · AIR 1954 Patna 12 : (1953) 1 BLJR 108
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts11 Dec 1952
Sheonarain Pathak and Others Vs Lachmi Narain Pathak
Patna High Court · AIR 1953 Patna 339 : (1953) 1 BLJR 64
Bihar Panchayat Raj Act, 1948 — Section 73Constitution of India, 1950 — Article 227
High Courts11 Dec 1952Dismissed
Lalji Singh Vs The State of Bihar and Another
Patna High Court · AIR 1953 Patna 77 : (1953) 1 BLJR 43
Bihar Panchayat Raj Act, 1947 — Section 56
High Courts11 Dec 1952
Pati Kumhar and Others Vs Ahiv Kumhar
Patna High Court · (1954) CriLJ 215
Constitution of India, 1950 — Article 227Penal Code, 1860 (IPC) — Section 323, 379, 390, 392
High Courts10 Dec 1952Dismissed
Bhagwat Saran Singh Vs Mithila Saran Singh and Others
Patna High Court · AIR 1953 Patna 158 : (1953) 1 BLJR 111
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7, 148
High Courts09 Dec 1952
Chetu Mushar Vs State
Patna High Court · AIR 1954 Patna 129
Criminal Procedure Code, 1898 (CrPC) — Section 465
High Courts09 Dec 1952Dismissed
Diamond Coal Co. Ltd. Vs The State of Bihar and Another
Patna High Court · AIR 1953 Patna 78 : (1953) 1 BLJR 45
Bihar Sales Tax Act, 1947 — Section 13, 2Constitution of India, 1950 — Article 226, 286(1)