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Patna High Court judgments, 1996

625 judgments · page 1 of 32

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High Courts20 Dec 1996

Arun Kr. Mukherjee Vs State of Bihar

Patna High Court · (1997) 2 PLJR 785

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High Courts20 Dec 1996Dismissed

Hanjabam Gopinath Sharma and Another Vs The General Manager, Eastern Railway and Another

Patna High Court · (1996) 12 PAT CK 0047

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High Courts20 Dec 1996Dismissed

Surendra Prasad Sharma @ Surendra Sharma and Others Vs The State of Bihar and Another

Patna High Court · (1997) 1 PLJR 300

Criminal Procedure Code, 1973 (CrPC) — Section 193, 319, 319(1), 398, 482Penal Code, 1860 (IPC) — Section 201, 302, 34, 364
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High Courts20 Dec 1996Allowed

Mohan Thakur and Others Vs State of Bihar and Others

Patna High Court · (1996) 12 PAT CK 0035

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High Courts20 Dec 1996Dismissed

Sheonath Vishwakarma and Another Vs State of Bihar

Patna High Court · (1997) 2 BLJR 1049

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 326, 34
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High Courts20 Dec 1996

Shibu Soren, Simon Marandi and Suraj Mandal Vs Commissioner of Income Tax and Others

Patna High Court · (1997) 225 ITR 298

Income Tax Act, 1961 — Section 127
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High Courts20 Dec 1996Allowed

Branch Manager, Central Bank of India and Others Vs Pawan Kumar Mittal

Patna High Court · (1999) 95 CompCas 505

Bihar and Orissa Public Demands Recovery Act, 1914 — Section 46Bihar and Orissa Public Demands Recovery Rules — Rule 53
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High Courts20 Dec 1996Dismissed

Dr. Parsuram Tiwary Vs Ranchi University and Others

Patna High Court · (1997) 1 BLJR 143 : (1997) 1 PLJR 272

Bihar State Universities Act, 1976 — Section 26(6)(ii), 34, 76
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High Courts20 Dec 1996Dismissed

Radhey Shyam Singh Vs Union of India (UOI) and Others

Patna High Court · (1997) 1 PLJR 428

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High Courts20 Dec 1996Dismissed

Chakru Oraon Vs State of Bihar

Patna High Court · (1997) 2 BLJR 967

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302, 34
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High Courts20 Dec 1996Allowed

Mohan Thakur and Others Vs State of Bihar and others

Patna High Court · (1996) 12 PAT CK 0012

Bihar Agricultural and Rural Area Development Agency Act, 1978 — Section 3Constitution of India, 1950 — Article 14, 16
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High Courts20 Dec 1996

Dr. (Mrs.) Annapurna Devi and Others Vs The State of Bihar and Others Dr. Kamaldeo Narain Singh Vs Bihar State University (Constituent Colleges) Service Commission and Others

Patna High Court · (1996) 12 PAT CK 0004

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High Courts20 Dec 1996Allowed

Shyam Bihari Pandey and Others Vs Bhojpur Rohtas Gramin Bank and Others

Patna High Court · (1997) 1 PLJR 93

Urban Rural Banks Act, 1976 — Section 17
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High Courts19 Dec 1996Allowed

Kapildeo Prasad and Others Vs The Patna Municipal Corporation and Others

Patna High Court · (1997) 1 PLJR 456

Constitution of India, 1950 — Article 14, 16Patna Municipal Corporation Officers and Servants (Appointment, Duties, Discipline and Appeal) Rules, 1955 — Rule 4, 540, 6
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High Courts19 Dec 1996

Sunil Kumar Vs State of Bihar and Others

Patna High Court · (1997) 1 PLJR 320

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High Courts19 Dec 1996

Bhola Nath Keshari Vs State of Bihar and Another

Patna High Court · (1997) 227 ITR 823 : (1998) 100 TAXMAN 28

Income Tax Act, 1961 — Section 144
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High Courts19 Dec 1996Allowed

Kanhaiya Upadhyaya Vs The State of Bihar and Others

Patna High Court · (1998) 1 BLJR 403

Constitution of India, 1950 — Article 309
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High Courts19 Dec 1996

Sushil Kumar Modi Vs The State of Bihar and Others

Patna High Court · (1997) 1 PLJR 151

Criminal Procedure Code, 1973 (CrPC) — Section 167(2)Income Tax Act, 1961 — Section 131(1A)
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High Courts18 Dec 1996Dismissed

Aisha Shaukat and Others Vs The State of Bihar and Others

Patna High Court · (1996) 12 PAT CK 0039

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High Courts18 Dec 1996

Renu Kumari Vs The State of Bihar and Others

Patna High Court · (1997) 1 PLJR 350

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