High Courts09 Dec 1996Allowed
Prasan Sao and Others Vs State of Bihar
Patna High Court · (1997) 1 BLJR 259
Penal Code, 1860 (IPC) — Section 201, 306, 498A, 506
COURT ARCHIVE
Patna High Court judgments, 1996
625 judgments · page 3 of 32
High Courts09 Dec 1996Dismissed
Chowa Mandal and Others Vs State of Bihar
Patna High Court · (1997) 1 BLJR 268
Penal Code, 1860 (IPC) — Section 109, 147, 148, 302, 323
High Courts09 Dec 1996Allowed
Hindustan Copper Limited and Others Vs Ministry of Labour, Govt. of India and Others
Patna High Court · (1996) 12 PAT CK 0011
High Courts06 Dec 1996
Md. Salim @ Salim Mian and Md. Hashim @ Hashim Mian Vs State of Bihar
Patna High Court · (1997) 1 PLJR 733
Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 34
High Courts05 Dec 1996Dismissed
Ram Bilash Pandey Vs State of Bihar and Others
Patna High Court · (1997) 1 PLJR 113
High Courts05 Dec 1996Allowed
Rajendra Pandey Vs Chandrika Pandey and Others
Patna High Court · (1997) 1 PLJR 75
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 35, 4
High Courts04 Dec 1996Dismissed
Oriental Insurance Co. Ltd. Vs Smt. Shobha Sinha and Others
Patna High Court · (1997) 2 PLJR 393
Motor Vehicles Act, 1988 — Section 140, 140(1), 140(3), 140(4)
High Courts04 Dec 1996
Sk. Mohiuddin Mian and Others Vs Halima Khatoon
Patna High Court · (1997) 1 BLJR 159
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts04 Dec 1996
Sunita Kumari Vs Chandramani Prasad
Patna High Court · (1997) 1 PLJR 248
Civil Procedure Code, 1908 (CPC) — Section 151, 23, 24
High Courts04 Dec 1996Allowed
Azimuddin Vs Arshad Kamal and Others
Patna High Court · (1997) 1 PLJR 689
Bihar Wakf Act, 1947 — Section 27, 28, 78Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts03 Dec 1996Dismissed
Ashwini Kumar Sinha Vs Rashmi Sinha @ Guddi
Patna High Court · (1997) 2 BLJR 949 : (1997) 1 PLJR 295
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts03 Dec 1996Dismissed
Dasarath Prasad Singh and Others Vs State of Bihar and Others
Patna High Court · AIR 1997 Patna 158 : (1997) 1 PLJR 128
Constitution of India, 1950 — Article 19(1)Stamp Act, 1899 — Section 74, 9(1)
High Courts29 Nov 1996
Arun Kumar Mukherjee and Others Vs The State of Bihar and Others
Patna High Court · (1996) 11 PAT CK 0050
High Courts29 Nov 1996Dismissed
Indian Oil Corpn. Ltd. and Another Vs State of Bihar and Others
Patna High Court · (1998) 3 LLJ 982
Factories Act, 1948 — Section 2
High Courts29 Nov 1996Dismissed
Shyam Babu and Others Vs Union of India (UOI) and Others
Patna High Court · (1997) 45 BLJR 1170 : (1997) CriLJ 3348 : (1997) 1 PLJR 136
Constitution of India, 1950 — Article 134(1), 14, 142, 19, 21Income Tax Act, 1961 — Section 18Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 — Section 10, 12, 16, 2, 2(2)
High Courts29 Nov 1996Dismissed
Subhash Prasad Singh and Another Vs The State of Bihar and Others
Patna High Court · (1997) 1 PLJR 494
High Courts28 Nov 1996Dismissed
Khanna Soap Factory Vs Managing Director, Bihar State Food and Civil Supply Corpn. and Another
Patna High Court · (1997) 1 PLJR 117
Arbitration Act, 1940 — Section 14(2), 30
High Courts28 Nov 1996Allowed
Mithilesh Devi Vs Ram Narayan Thakur and Others
Patna High Court · (1997) 1 PLJR 116
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 7Limitation Act, 1963 — Section 12, 12(2)
High Courts28 Nov 1996Dismissed
Mathura Choudhary Vs State of Bihar
Patna High Court · (1997) 1 BLJR 391
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 120B, 149, 420, 467, 468
High Courts28 Nov 1996Allowed
Sumitra Devi and Another Vs The State of Bihar and Others
Patna High Court · (1997) 2 PLJR 215
Bihar Service Rules, 1952 — Rule 54Constitution of India, 1950 — Article 12, 14, 15, 16, 16(1)