High Courts15 Nov 1996Allowed
Bishwanath Prasad Pandey Vs The State of Bihar and Others
Patna High Court · (1997) 1 PLJR 405
Constitution of India, 1950 — Article 14, 16(1)
COURT ARCHIVE
Patna High Court judgments, 1996
625 judgments · page 5 of 32
High Courts15 Nov 1996
Ganesh Jute Trading Vs Commissioner of Income Tax
Patna High Court · (1998) 233 ITR 480
Income Tax Act, 1961 — Section 145, 145(1), 256
High Courts14 Nov 1996
Shivam Sugar Product Vs The Food Corporation of India and Others
Patna High Court · (1997) 2 PLJR 636
High Courts13 Nov 1996
Sushil Kumar Modi and Brishan Patel and Others Vs The State of Bihar and Others
Patna High Court · (1996) 2 PLJR 951
High Courts13 Nov 1996
Narsingh Ram Ashok Kumar Vs Union of India (UOI) and Others
Patna High Court · (1999) 153 CTR 502 : (1998) 234 ITR 414 : (1997) 2 PLJR 498 : (1998) 98 TAXMAN 173
Income Tax Act, 1961 — Section 269SS, 271D
High Courts13 Nov 1996Allowed
Ishwar Prasad Agrawalla Vs State of Bihar and Others
Patna High Court · (1996) 11 PAT CK 0019
High Courts08 Nov 1996
State of Bihar Vs Dilip Kumar and Another
Patna High Court · (1997) 2 ACC 35
Motor Vehicles Act, 1988 — Section 173
High Courts08 Nov 1996Dismissed
The Bihar Legislative Assembly Vs Harendra Kumar Pandey and Others
Patna High Court · (1997) 1 PLJR 1
Bihar Vidhan Sabha Secretariat (Recruitment and Conditions of Service) Rules, 1964 — Rule 10, 4(2), 6(A), 9Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Constitution of India, 1950 — Article 122, 136, 14, 143, 16
High Courts08 Nov 1996
Branch Manager, National Insurance Co. Ltd. Vs Satyandra Pandey and Another
Patna High Court · (1996) 11 PAT CK 0010
High Courts07 Nov 1996Dismissed
Shri Rajaram Lakhmani Vs Shri Nand Kishore Singh and Others
Patna High Court · (1997) 1 PLJR 30
Arbitration Act, 1940 — Section 14(2)
High Courts07 Nov 1996Allowed
New India Assurance Co. Ltd. Vs Urmila Devi and Others
Patna High Court · (1998) ACJ 330 : (1997) 45 BLJR 188
General Clauses Act, 1897 — Section 6Motor Vehicles Act, 1988 — Section 140, 141, 142, 143, 144
High Courts07 Nov 1996Dismissed
Bihar State Tourism Development Corporation Limited Vs Ram Padarath Sharma
Patna High Court · AIR 1998 Patna 72 : (1996) 2 PLJR 942
Arbitration Act, 1940 — Section 14(2), 30, 39, 8
High Courts07 Nov 1996
Bandhana Munda @ Bandhana Uraon and Others Vs Bighlaha Pahan and Others
Patna High Court · (1997) 1 PLJR 397
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Criminal Procedure Code, 1973 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 379, 380
High Courts07 Nov 1996Dismissed
Basu and Co. Vs Bihar State Electricity Board and Others
Patna High Court · (1996) 11 PAT CK 0007
High Courts06 Nov 1996Allowed
The State of Bihar and Others Vs Ram Lakhan Singh
Patna High Court · (1997) 1 PLJR 49
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 173(8)Penal Code, 1860 (IPC) — Section 120B, 379, 411, 420, 467
High Courts06 Nov 1996Dismissed
Bibi Shamsunissa Vs Gurcharan Koeri and Others
Patna High Court · (1996) 11 PAT CK 0027
High Courts01 Nov 1996Allowed
Sanjeev Kumar Tulsiyan @ Pappu Tulsiyan Vs The State of Bihar
Patna High Court · (1997) 1 PLJR 232
Arms Act, 1959 — Section 25, 25(1)Criminal Procedure Code, 1973 (CrPC) — Section 167(2)
High Courts01 Nov 1996
SMT. MOHINI DEVI AGRAWAL AND OTHERS Vs COMMISSIONER OF Income Tax AND ANOTHER.
Patna High Court · (1997) 224 ITR 742
Income Tax Act, 1961 — Section 276C
High Courts01 Nov 1996
Laloo Prasad Vs State of Bihar and Another
Patna High Court · (1997) 2 BLJR 997 : (1996) 2 PLJR 919
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 500, 501, 502, 504