High Courts16 Oct 1996Dismissed
Ram Ekbali Singh and Another Vs Sheo Pujan Singh and Others
Patna High Court · AIR 1997 Patna 164 : (1997) 45 BLJR 404
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
COURT ARCHIVE
Patna High Court judgments, 1996
625 judgments · page 7 of 32
High Courts16 Oct 1996
Premier Synthetics Vs State of Bihar and Others
Patna High Court · AIR 1997 Patna 165 : (1996) 2 PLJR 905
Electricity Act, 1910 — Section 37Electricity Rules, 1986 — Rule 82
High Courts16 Oct 1996Allowed
Dr. Dinesh Chandra Jha and Others Vs Anil Kumar Jha and Others
Patna High Court · (1996) 10 PAT CK 0020
High Courts16 Oct 1996Allowed
Ramakant Jha @ Ghoghal Jha Vs Raja Ram Yadav and Others
Patna High Court · (1997) 2 PLJR 184
Bihar Motor Vehicles Rules, 1992 — Rule 227(2), 240(2), 246, 246(2)Motor Vehicles Act, 1988 — Section 140, 166, 168
High Courts16 Oct 1996Dismissed
Jainarayan Prasad Choudhary Vs The State of Bihar and Others
Patna High Court · (1996) 10 PAT CK 0004
High Courts15 Oct 1996Allowed
Ramesh Pathak and Others Vs The State of Bihar and Others
Patna High Court · (1997) 1 PLJR 703
Constitution of India, 1950 — Article 14, 16, 16(1)
High Courts15 Oct 1996
Chhatu Singh Vs State of Bihar and Others
Patna High Court · (1996) 2 PLJR 867
Constitution of India, 1950 — Article 21Contempt of Courts Act, 1971 — Section 2Penal Code, 1860 (IPC) — Section 34, 376
High Courts15 Oct 1996Allowed
R.P. Chourasia Vs Bharat Coking Coal Ltd. and Others
Patna High Court · (1997) 1 PLJR 422
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10, 10(4), 14, 29Civil Procedure Code, 1908 (CPC) — Section 80
High Courts14 Oct 1996Allowed
Noor Mohammad Mia Vs State of Bihar and Others
Patna High Court · (1997) 1 PLJR 602
Bihar Tenancy Act, 1885 — Section 48C, 48E
High Courts14 Oct 1996
Sheo Prasad Singh Vs The State of Bihar and Others
Patna High Court · (1997) 1 PLJR 628
High Courts14 Oct 1996Allowed
Dashrath Bhokta and Others Vs State of Bihar
Patna High Court · (1997) 2 BLJR 1040
Criminal Procedure Code, 1973 (CrPC) — Section 386Penal Code, 1860 (IPC) — Section 147, 323, 379
High Courts11 Oct 1996Dismissed
Haresh Kumar Singh and Others Vs Union of India (UOI) and Others
Patna High Court · (1996) 10 PAT CK 0035
High Courts11 Oct 1996Allowed
Ravi Sinha Vs State of Bihar and Others
Patna High Court · (1997) 1 BLJR 333 : (1996) 2 PLJR 814
Constitution of India, 1950 — Article 14, 20, 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 167, 437, 47, 482, 50
High Courts10 Oct 1996Dismissed
Sheo Ratan Prasad Gupta Vs Smt. Prema Devi and Others
Patna High Court · (1997) 2 BLJR 1092 : (1997) 1 BLJR 695 : (1997) 1 PLJR 579
Arbitration Act, 1940 — Section 21, 47Civil Procedure Code, 1908 (CPC) — Section 104, 151, 96Contract Act, 1872 — Section 13, 14, 15, 16, 17
High Courts10 Oct 1996Dismissed
Sheo Sager Yadav Vs The Union of India (UOI) and Others
Patna High Court · (1997) 1 PLJR 627
High Courts10 Oct 1996Allowed
Bihar State Co-Operative Fruits and Vegetable Marketing Federation Ltd. and Others Vs State of Bihar and Others
Patna High Court · (1996) 10 PAT CK 0003
High Courts10 Oct 1996Dismissed
Mohan Lal Khemka Vs Harihar Prasad and Others
Patna High Court · (1996) 10 PAT CK 0001
High Courts08 Oct 1996Dismissed
Manbhul Oraon and Others Vs Gangadhar Oraon and Others
Patna High Court · (1997) 1 PLJR 389
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 3, Order 22 Rule 4, Order 6 Rule 17, 115
High Courts08 Oct 1996
Haroon Rashid and Another Vs Raqueeba Khatoon and Others
Patna High Court · (1996) 10 PAT CK 0008
High Courts07 Oct 1996Allowed
Surjit Kaur and Another Vs State of Bihar and Others
Patna High Court · (1997) 1 BLJR 239
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145, 482