High Courts21 Dec 1950
Jharia Coal-field Electric Supply Co. Ltd. Vs Kaluram Agarwala
Patna High Court · AIR 1951 Patna 463
Contract Act, 1872 — Section 65, 72
COURT ARCHIVE
Patna High Court judgments, 1950
165 judgments · page 1 of 9
High Courts21 Dec 1950Dismissed
Subodh Kumar Singh and Another Vs The State and Others
Patna High Court · AIR 1951 Patna 68
Constitution of India, 1950 — Article 22, 22(5)Preventive Detention Act, 1950 — Section 13, 3, 3(2), 7
High Courts21 Dec 1950Dismissed
Sheosagar Singh Vs Sitaram Kumhar and Another
Patna High Court · AIR 1952 Patna 48
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7, Order 43 Rule 1, 151
High Courts21 Dec 1950Dismissed
Tobacco Manufacturers (India) Ltd Vs The State
Patna High Court · AIR 1951 Patna 29
Bihar Sales Tax Act, 1944 — Section 21, 21(3), 21(5), 5(2)Civil Procedure Code, 1908 (CPC) — Section 109, 110, 98Constitution of India, 1950 — Article 133, 133(1)
High Courts19 Dec 1950
The State Vs Dasrath Jha
Patna High Court · AIR 1951 Patna 443
Contempt of Courts Act, 1971 — Section 1, 2, 3
High Courts19 Dec 1950Allowed
Janki Prasad Choudhary and Others Vs Ram Kripal Pandey and Others
Patna High Court · AIR 1951 Patna 486
Limitation Act, 1908 — Section 14, 14(2)
High Courts14 Dec 1950
Kunj Behari Banka and Others Vs The State
Patna High Court · AIR 1951 Patna 84
Evidence Act, 1872 — Section 114, 133
High Courts14 Dec 1950Dismissed
Surya Mohan Thakur Vs The State of Bihar
Patna High Court · AIR 1951 Patna 462
Bihar (War Acquisition of Property) Compensation Rules, 1943 — Rule 20Defence of India Act, 1971 — Section 19Defence of India Rules, 1962 — Rule 75A
High Courts13 Dec 1950Allowed
Mt. Bilas Devi Vs Bansidhar Sahu
Patna High Court · AIR 1951 Patna 459
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 17, Order 23 Rule 3
High Courts07 Dec 1950Allowed
The Province of Bihar Vs Surendra Prasad Ojha
Patna High Court · AIR 1951 Patna 86
Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 464
High Courts07 Dec 1950
Mahendra Lal Kushiary Vs Gurdeyal Singh and another
Patna High Court · (1950) 12 PAT CK 0002
Arbitration Act, 1940 — Section 8Civil Procedure Code, 1908 (CPC) — Section 151Partnership Act, 1932 — Section 69, 69(1), 69(3), 69(3)(a)
High Courts06 Dec 1950Dismissed
Gopal Krishna Pal Vs The State
Patna High Court · AIR 1951 Patna 185
Criminal Procedure Code, 1898 (CrPC) — Section 195Explosive Substances Act, 1908 — Section 5, 7
High Courts04 Dec 1950Allowed
Dwarka Nath Sahai and Others Vs Kedar Nath Sahai and Others
Patna High Court · AIR 1951 Patna 445
Arbitration Act, 1940 — Section 21, 30Evidence Act, 1872 — Section 101, 102, 103
High Courts28 Nov 1950Allowed
Firm Ram Kishun Shah Etwari Sahu Vs Jamuna Prasad and Others
Patna High Court · AIR 1951 Patna 469
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(3)Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 115Specific Relief Act, 1877 — Section 53
High Courts27 Nov 1950
Decraj Singh and others Vs Rambilas Singh and others
Patna High Court · (1950) 11 PAT CK 0011
Civil Procedure Code, 1908 (CPC) — Section 107Government of India Act, 1935 — Section 107
High Courts17 Nov 1950
Suman Tawaff Vs Gaya Municipality
Patna High Court · AIR 1952 Patna 45
Bihar and Orissa Municipal Act, 1922 — Section 203, 203(2)
High Courts17 Nov 1950Dismissed
Ram Lakhan Sao Vs The State
Patna High Court · AIR 1953 Patna 54
Essential Supplies (Temporary Powers) Act, 1946 — Section 7Evidence Act, 1872 — Section 114, 57Government of India Act, 1915 — Section 92(1)
High Courts17 Nov 1950
Joynarain Sarogi Vs Brojendra Nath Misra and others
Patna High Court · (1950) 11 PAT CK 0002
High Courts15 Nov 1950
Nathu Singh and another Vs Rohin Singh and others
Patna High Court · (1950) 11 PAT CK 0010
Bihar Tenancy Act, 1885 — Section 112A, 160
High Courts15 Nov 1950Dismissed
Gopalji Sharma Vs The State
Patna High Court · AIR 1951 Patna 354
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(2), 17, 20(2)