High Courts23 Dec 1960
Suraj Narain Singh and Others Vs Nirpat Singh
Patna High Court · AIR 1961 Patna 406
Criminal Procedure Code, 1898 (CrPC) — Section 236, 237, 403(1), 403(3)Penal Code, 1860 (IPC) — Section 147, 323, 325, 448
COURT ARCHIVE
Patna High Court judgments, 1960
223 judgments · page 1 of 12
High Courts22 Dec 1960Allowed
Chaturgun Turha and Others Vs Jamadar Mian
Patna High Court · AIR 1961 Patna 374 : (1961) CriLJ 374
Criminal Procedure Code, 1898 (CrPC) — Section 147(2)
High Courts15 Dec 1960Dismissed
Jagarnath Prasad Singh Vs State of Bihar
Patna High Court · AIR 1961 Patna 271
Civil Procedure Code, 1908 (CPC) — Section 82(1), 82(2)
High Courts13 Dec 1960Allowed
Ram Jatan Singh Vs Lagandeo Singh and Others
Patna High Court · AIR 1961 Patna 290
Limitation Act, 1908 — Section 19
High Courts13 Dec 1960Dismissed
Smt. Chanda Devi Vs The General Manager, Eastern Rly. and Another
Patna High Court · AIR 1961 Patna 301
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4, 100Railways Act, 1989 — Section 74A
High Courts12 Dec 1960Allowed
Etwa Oraon Vs The State
Patna High Court · AIR 1961 Patna 355 : (1961) CriLJ 357
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 302, 84
High Courts09 Dec 1960Allowed
Jiwanandan Singh Vs Sia Ram Prasad Singh
Patna High Court · AIR 1961 Patna 347
Hindu Succession Act, 1956 — Section 14Specific Relief Act, 1877 — Section 22
High Courts08 Dec 1960Allowed
Haripada Sahu Vs Ramchandra Tripathy and Others
Patna High Court · AIR 1961 Patna 226
High Courts07 Dec 1960Allowed
Anil Krishna Ghosh Vs Appeal Board, State Transport Authority and Another
Patna High Court · AIR 1961 Patna 484
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 64
High Courts07 Dec 1960Dismissed
Ram Sharan Singh and Another Vs State of Bihar and Others
Patna High Court · AIR 1961 Patna 274
Bihar High Schools (Control and Regulation of Administration) Act, 1960 — Section 9Constitution of India, 1950 — Article 246(3)
High Courts07 Dec 1960Allowed
Thakur Rai and Others Vs Bhagat Rai and Others
Patna High Court · AIR 1961 Patna 286
Chotanagpur Tenancy Act, 1908 — Section 46(4)Civil Procedure Code, 1908 (CPC) — Order 6 Rule 6, Order 8 Rule 2
High Courts06 Dec 1960
The State of Bihar Vs Gorakh Prasad Srivastava
Patna High Court · AIR 1961 Patna 360
Contempt of Courts Act, 1971 — Section 3(1), 4
High Courts06 Dec 1960Dismissed
R.P. Agarwala Vs The State of Bihar
Patna High Court · AIR 1962 Patna 40 : (1962) 1 LLJ 508
Bihar Service Code, 1952 — Rule 74Civil Services (Classification, Control and Appeal) Rules — Rule 49, 55Constitution of India, 1950 — Article 311(2)
High Courts02 Dec 1960
Sitaramji Maharaj Vs Ramnath Singh
Patna High Court · AIR 1961 Patna 448
Arbitration Act, 1940 — Section 47
High Courts02 Dec 1960Dismissed
Mst. Habiba Khatoon and Others Vs Nawab Lal
Patna High Court · AIR 1961 Patna 372
Arbitration Act, 1940 — Section 14, 17, 32
High Courts01 Dec 1960Allowed
Babu Jagtanand Vs Satyanarayanji and Another
Patna High Court · AIR 1961 Patna 207
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11Transfer of Property Act, 1882 — Section 11
High Courts01 Dec 1960Dismissed
State of Bihar Vs Mathura Prasad Singh and Another
Patna High Court · AIR 1961 Patna 465
Land Acquisition Act, 1894 — Section 23, 24
High Courts30 Nov 1960
SITALPUR SUGAR WORKS LTD. Vs COMMISSIONER OF Income Tax, BIHAR and ORISSA.
Patna High Court · (1961) 41 ITR 796
Income Tax Act, 1961 — Section 10(2)(vi), 10(2)(XV), 10(2)(xv)
High Courts30 Nov 1960Allowed
B.K. Mukerjee Vs Chairman, East Bihar Regional Transport Authority and Another
Patna High Court · AIR 1961 Patna 227
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 62
High Courts30 Nov 1960Allowed
Ram Parikchan Pandey Vs M.S.M. Sharma and Another
Patna High Court · AIR 1961 Patna 217 : (1961) CriLJ 698
Criminal Procedure Code, 1898 (CrPC) — Section 110, 112