High Courts06 Jan 1960Allowed
Sita Ram Sah Vs State of Bihar and Others
Patna High Court · AIR 1960 Patna 288 : (1960) 1 FLR 145
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(I), 2, 2(K)
COURT ARCHIVE
Patna High Court judgments, 1960
223 judgments · page 12 of 12
High Courts06 Jan 1960Allowed
Tin Plate Company of India (Pt.) Ltd. Vs Abdul Sattar and Others
Patna High Court · AIR 1960 Patna 283 : (1960) 1 FLR 49 : (1960) 1 LLJ 637
Industrial Disputes Act, 1947 — Section 33, 33A
High Courts04 Jan 1960
Khemraj Chaggan Lal Vs Commissioner of Income Tax
Patna High Court · AIR 1960 Patna 252 : (1960) 38 ITR 523
Income Tax Act, 1961 — Section 28(1)(c), 66(2)