High Courts09 Feb 1960Dismissed
Shyam Nandan Sahay and Others Vs Dhanpati Kuer and Others
Patna High Court · AIR 1960 Patna 244
Civil Procedure Code, 1908 (CPC) — Section 15, 21, 24
COURT ARCHIVE
Patna High Court judgments, 1960
223 judgments · page 11 of 12
High Courts02 Feb 1960
State of Bihar Vs Shankar Lal Khirwal and Another
Patna High Court · AIR 1962 Patna 2
Criminal Procedure Code, 1898 (CrPC) — Section 106B, 155Penal Code, 1860 (IPC) — Section 153A, 505
High Courts02 Feb 1960Dismissed
Ramsaran Mahton and Others Vs Harihar Prasad and Others
Patna High Court · AIR 1961 Patna 314
Civil Procedure Code, 1908 (CPC) — Section 100, 101Transfer of Property Act, 1882 — Section 41
High Courts02 Feb 1960Allowed
Rudra Singh and Another Vs Bimla Debi and Others
Patna High Court · AIR 1960 Patna 505 : (1960) CriLJ 1477
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(4)
High Courts29 Jan 1960
In the Matter of Basudeva Prasad, Advocate and Others
Patna High Court · (1960) 01 PAT CK 0019
High Courts29 Jan 1960
In Re: Basudeva Prasad, Advocate and Others
Patna High Court · AIR 1961 Patna 437 : (1961) CriLJ 674
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 1
High Courts29 Jan 1960
In Re: Basanta Chandra Ghosh, Advocate and Others
Patna High Court · AIR 1960 Patna 430 : (1960) CriLJ 1254
Constitution of India, 1950 — Article 13, 19(1), 19(2), 21, 215Contempt of Courts Act, 1971 — Section 3Criminal Procedure Code, 1898 (CrPC) — Section 342, 342(2), 480, 481, 482
High Courts27 Jan 1960Dismissed
Lokenath Gope and Others Vs The State
Patna High Court · AIR 1960 Patna 385 : (1960) CriLJ 1132
Cattle Trespass Act, 1871 — Section 10
High Courts25 Jan 1960Allowed
Bhondu Sao Ramdas Vs Doma Sao and Others
Patna High Court · AIR 1960 Patna 294
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 90, Order 21 Rule 94, 47
High Courts22 Jan 1960Allowed
The State of Bihar Vs Ram Ballabh Das Jalan and Another
Patna High Court · AIR 1960 Patna 400
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 2Contract Act, 1872 — Section 62
High Courts22 Jan 1960Dismissed
Bihariji Mills Ltd. Vs Union of India (UOI) and Others
Patna High Court · AIR 1960 Patna 457
Railways Act, 1890 — Section 72
High Courts15 Jan 1960
Jangal Prasad Vs Ramesar Prasad
Patna High Court · AIR 1960 Patna 539 : (1960) CriLJ 1489
Criminal Procedure Code, 1898 (CrPC) — Section 133, 135, 137, 138, 139
High Courts15 Jan 1960
Managing Committee of T.K. Ghose''s Academy and Others Vs Tripurari Charan Palit and Others
Patna High Court · (1969) 17 BLJR 355
Civil Procedure Code, 1908 (CPC) — Section 109, 110Constitution of India, 1950 — Article 133Transfer of Property Act, 1882 — Section 106
High Courts14 Jan 1960Allowed
Sudarsan Mahto and Others Vs Radhika Prasad Singh and Others
Patna High Court · AIR 1960 Patna 311
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 69(3), 151, 47
High Courts14 Jan 1960Dismissed
Shyamsundar Pd. Gupta and Others Vs Darbhangi Rai and Others
Patna High Court · AIR 1960 Patna 420
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts14 Jan 1960Allowed
Burra Kur Coal Co. Ltd. Vs Azimuddin Ashraff and Another
Patna High Court · AIR 1960 Patna 554 : (1960) 1 FLR 134 : (1960) 2 LLJ 434
Industrial Disputes Act, 1947 — Section 25F, 2OO
High Courts13 Jan 1960Allowed
Manik Chand Vs Bhubneshwar Prasad
Patna High Court · AIR 1961 Patna 278 : (1961) CriLJ 850
Criminal Procedure Code, 1898 (CrPC) — Section 145, 147, 147(1A), 539B
High Courts07 Jan 1960Dismissed
Budhan Singh and Another Vs The State
Patna High Court · AIR 1960 Patna 518 : (1960) CriLJ 1485
Penal Code, 1860 (IPC) — Section 23, 24, 379
High Courts06 Jan 1960Allowed
Ganpatlal Sharma Vs State
Patna High Court · AIR 1960 Patna 325 : (1960) CriLJ 978
Criminal Procedure Code, 1898 (CrPC) — Section 107, 514(1)
High Courts06 Jan 1960Allowed
Madan Lal Budhia and Others Vs The State of Bihar and Others
Patna High Court · AIR 1960 Patna 262 : (1960) 1 FLR 223 : (1960) 2 LLJ 443
Industrial Disputes Act, 1947 — Section 2, 25F, 33C, 33C(2)