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Patna High Court judgments, 1960

223 judgments · page 9 of 12

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High Courts01 Apr 1960Dismissed

Ram Chandra Prasad Tewari Vs Kailashpati Dwivedi and Another

Patna High Court · AIR 1960 Patna 416

Arbitration Act, 1940 — Section 30
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High Courts01 Apr 1960

P.N. Sarkar Vs State of Bihar and Others

Patna High Court · AIR 1960 Patna 366 : (1960) 1 FLR 138 : (1961) 1 LLJ 196

Constitution of India, 1950 — Article 299, 309, 310, 311
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High Courts31 Mar 1960Dismissed

Sitaram Singh Vs Smt. Bhikhni Devi and Others

Patna High Court · AIR 1960 Patna 452

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Limitation Act, 1908 — Article 118, 141
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High Courts25 Mar 1960Allowed

Subedar Rai Vs Bachai Pandey

Patna High Court · AIR 1960 Patna 423

Trusts Act, 1882 — Section 90
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High Courts25 Mar 1960Allowed

Dahu Sao Vs Ranglal Chaudhary and Others

Patna High Court · AIR 1960 Patna 371

Representation of the People Act, 1951 — Section 100(1), 33, 33(1), 33(4), 36(2)
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High Courts23 Mar 1960Allowed

Probhu Narayan Sankarlal Vs Union of India (UOI)

Patna High Court · AIR 1961 Patna 119

Railways Act, 1890 — Section 55
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High Courts23 Mar 1960Allowed

Bastacolla Colliery Co. Ltd. Vs Bandhu Beldar and Another

Patna High Court · AIR 1960 Patna 344

Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 105, 106, 107, 108, 108(4)
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High Courts22 Mar 1960Dismissed

Mst. Nepur Kuer Vs Sheochand Sahu and Others

Patna High Court · AIR 1961 Patna 57

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High Courts21 Mar 1960Allowed

Ram Prasad Bhatt Vs The Gaya Municipality and Another

Patna High Court · AIR 1960 Patna 387

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 9 Rule 8, Order 9 Rule 9
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High Courts21 Mar 1960Dismissed

Ganpat Turi Vs Mohammad Asraf Ali

Patna High Court · AIR 1961 Patna 133

Transfer of Property Act, 1882 — Section 106, 58
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High Courts18 Mar 1960

State of Bihar Vs Dr. G.H. Grant and Another

Patna High Court · AIR 1960 Patna 382

Land Acquisition Act, 1894 — Section 11, 12, 16
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High Courts17 Mar 1960Allowed

Ramkhelawan Mistry Vs Rabindra Kumar Ghose and Another

Patna High Court · AIR 1961 Patna 128

Arbitration Act, 1940 — Section 10, 8, 9
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High Courts11 Mar 1960Allowed

Akloo Prasad Vs Nandan Prasad

Patna High Court · AIR 1960 Patna 310 : (1960) CriLJ 977

Criminal Procedure Code, 1898 (CrPC) — Section 195(1), 476
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High Courts11 Mar 1960Allowed

United Press Ltd. Vs State of Bihar and Others

Patna High Court · AIR 1960 Patna 314

Industrial Disputes Act, 1947 — Section 25F, 33C, 33C(2)
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High Courts10 Mar 1960Allowed

Sheogulam Mahto and Another Vs Kishun Chaudhuri and Another

Patna High Court · AIR 1961 Patna 212

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High Courts10 Mar 1960

Gaya Prasad Sah Vs Chitrakut Narain Sinha and Another

Patna High Court · AIR 1960 Patna 485

Transfer of Property Act, 1882 — Section 68
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High Courts09 Mar 1960Dismissed

The State of Bihar Vs Raghunandan Singh and Another

Patna High Court · AIR 1960 Patna 530

Civil Procedure Code, 1908 (CPC) — Section 80
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High Courts09 Mar 1960Allowed

Briksh Koeri and Another Vs Awadh Bihari Lal

Patna High Court · AIR 1961 Patna 308

Registration Act, 1908 — Section 17(1), 49
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High Courts09 Mar 1960Allowed

Nageshwar Prasad Singh Vs State of Bihar and Others

Patna High Court · AIR 1960 Patna 359 : (1960) CriLJ 1131

Arms Act, 1959 — Section 18
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High Courts08 Mar 1960Allowed

Haji Fasihuddin and Others Vs Mohd. Habib and Others

Patna High Court · AIR 1960 Patna 486

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