High Courts23 Dec 1999Allowed
Md. Abbas Vs State of Bihar
Patna High Court · (2001) 3 PLJR 150
Criminal Procedure Code, 1973 (CrPC) — Section 161Explosive Substances Act, 1908 — Section 3, 4Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Patna High Court judgments, 1999
1,175 judgments · page 1 of 59
High Courts23 Dec 1999Allowed
Kartik Prasad Vs State of Bihar and Others
Patna High Court · (2000) 1 BLJR 694 : (2000) 1 PLJR 809
Bihar Pension Rules, 1950 — Rule 43(b)
High Courts23 Dec 1999Allowed
Javed Shoukat Vs The State of Bihar and Others
Patna High Court · (2000) 2 PLJR 552
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 120B, 363, 365A, 366A, 376
High Courts22 Dec 1999
Eastern Sugar and Industries Limited Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 622
Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981 — Section 43(7)
High Courts22 Dec 1999Dismissed
Shashi Shekhar Dubey and Another Vs Urmila Devi
Patna High Court · (2000) 2 PLJR 237
High Courts22 Dec 1999Allowed
Md. Kari @ Md. Shahid and Another Vs State of Bihar
Patna High Court · (2000) 2 BLJR 1229
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302, 307, 323, 324, 34
High Courts22 Dec 1999
Gopal Prasad Singh Vs State of Bihar and Others
Patna High Court · (2000) 3 BLJR 1642
High Courts21 Dec 1999Dismissed
M/s. Saraogi Paper Mills Vs State of Bihar and Others
Patna High Court · (2000) 1 PLJR 1010
Bihar Cinemas (Regulation) Act, 1954 — Section 8, 9Constitution of India, 1950 — Article 110(2)Factories Act, 1948 — Section 59, 6(1)(d), 61, 72
High Courts21 Dec 1999Allowed
Chandra Bhushan Sinha Vs State of Bihar and Others
Patna High Court · (2000) 1 BLJR 686 : (2000) 1 PLJR 670
High Courts21 Dec 1999Allowed
Smt. Rani Sinha @ Munni Vs Shri Ram Ratan Prasad Verma
Patna High Court · (2000) 2 BLJR 1064
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401Penal Code, 1860 (IPC) — Section 364
High Courts21 Dec 1999Dismissed
Suren Yadav @ Surendra Yadav and Others Vs State of Bihar
Patna High Court · (2000) 2 BLJR 1208
Penal Code, 1860 (IPC) — Section 302, 307, 323, 324, 326
High Courts21 Dec 1999
Most. Radha Devi Vs The Bihar State Electricity Board and Others
Patna High Court · (2000) 2 PLJR 32
High Courts21 Dec 1999Dismissed
Chuni @ Chunu Hembram Vs State of Bihar
Patna High Court · (2000) 2 BLJR 1171
Penal Code, 1860 (IPC) — Section 376
High Courts21 Dec 1999Dismissed
Sardar Yadav, Ramayan Yadav, Ram Subhag Yadav and Dasrath Yadav Vs The State of Bihar
Patna High Court · (2000) 2 PLJR 3
Penal Code, 1860 (IPC) — Section 114, 149, 302, 304
High Courts20 Dec 1999
Dharamdeo Singh Vs The State of Bihar and Others
Patna High Court · (2000) 1 PLJR 599
Penal Code, 1860 (IPC) — Section 307
High Courts17 Dec 1999Dismissed
Bipin Kumar Prasad Vs The State of Bihar and Others
Patna High Court · (2000) 1 PLJR 686
Constitution of India, 1950 — Article 226
High Courts17 Dec 1999Dismissed
Krishna Mohan Srivastava Vs The High Court of Judicature at Patna and Others Basudeo Sharan Vs State of Bihar and Others
Patna High Court · (2000) 1 PLJR 649
Industrial Disputes Act, 1947 — Section 25F
High Courts17 Dec 1999
Gopal Prasad Sah Vs Lalita Sah
Patna High Court · (2004) 1 PLJR 424 : (2000) 2 PLJR 302
Hindu Marriage Act, 1955 — Section 13, 13B
High Courts17 Dec 1999Allowed
Ataur Rahman @ Mohd. Suli Vs Somari Orain and Others
Patna High Court · (2000) 3 BLJR 1793
High Courts17 Dec 1999Allowed
Kumar Upendra Singh Parimar Vs B.S. Co-Opt. Land Dev Bank Ltd. and Others
Patna High Court · (2000) 3 PLJR 10
Civil Services (Classification, Control and Appeal) Rules — Rule 55, 85C