High Courts17 Dec 1999Dismissed
Usman Ali Vs State of Bihar
Patna High Court · (2000) 2 BLJR 1199
Penal Code, 1860 (IPC) — Section 395
COURT ARCHIVE
Patna High Court judgments, 1999
1,175 judgments · page 2 of 59
High Courts17 Dec 1999Dismissed
Shyam Surat Ram Vs The High Court of Judicature at Patna and Others
Patna High Court · (2000) 1 PLJR 1055
Constitution of India, 1950 — Article 235
High Courts17 Dec 1999Dismissed
Kumar Upendra Singh Parimar Vs B.S.Co-Opt. Land Dev. Bank Ltd. and Others
Patna High Court · (1999) 3 PLJR 10
High Courts16 Dec 1999Dismissed
Akhilesh Kumar Vs State of Bihar and Others
Patna High Court · (2000) 4 PLJR 204
High Courts16 Dec 1999Dismissed
Bihari Ram Vs State of Bihar
Patna High Court · (2000) 1 BLJR 5
Penal Code, 1860 (IPC) — Section 409
High Courts16 Dec 1999
Sri Abhijit Sinha, Spl. Judge, Vigilance Vs S.Z.H. Zafari and Another
Patna High Court · (2001) 1 ALD(Cri) 133 : (2000) 1 BLJR 676 : (2000) 1 PLJR 855
ATOMIC ENERGY ACT, 1962 — Section 26Criminal Procedure Code, 1973 (CrPC) — Section 197, 395, 4, 5, 6General Clauses Act, 1897 — Section 6
High Courts16 Dec 1999Allowed
Brijendra Narain Pd. Singh Vs Karamchand Sah
Patna High Court · (2000) 1 PLJR 801
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19A, Order 9 Rule 13Transfer of Property Act, 1882 — Section 106
High Courts16 Dec 1999Allowed
Lakhan Lal Modak Vs The State of Bihar
Patna High Court · (2000) 2 PLJR 225 : (2000) 2 PLJR 224
Prevention of Food Adulteration Act, 1954 — Section 10(1), 10(2), 10(3), 10(4), 10(5)
High Courts16 Dec 1999
Babunand Rai and Others Vs State of Bihar
Patna High Court · (2000) 1 BLJR 718 : (2000) 2 PLJR 643
Penal Code, 1860 (IPC) — Section 149, 3C2
High Courts16 Dec 1999Dismissed
Moti Shah Vs Bulaki Sah and Others
Patna High Court · (2000) 1 BLJR 242 : (2000) 1 PLJR 837
Civil Procedure Code, 1908 (CPC) — Section 100Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts16 Dec 1999Dismissed
Sita Devi Vs State of Bihar and Another
Patna High Court · (2000) 1 PLJR 800
Criminal Procedure Code, 1973 (CrPC) — Section 145, 397, 482
High Courts15 Dec 1999
Mohd. Ali Khan (2) Sarswati Stores Vs Commissioner of Income Tax and Another
Patna High Court · (2001) 248 ITR 753
Finance (No. 2) Act, 1998 — Section 86, 98Income Tax Act, 1961 — Section 245, 253, 254
High Courts15 Dec 1999Allowed
Smt. Sugga Devi Vs Pramod Choudhary
Patna High Court · (2000) 1 PLJR 847
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts15 Dec 1999
Birendra Kumar Singh and Others Vs Jayant Kumar Dutta and Others
Patna High Court · (2000) 1 BLJR 18
Specific Relief Act, 1963 — Section 16
High Courts15 Dec 1999Dismissed
Prakash Mishra Vs State of Bihar
Patna High Court · (2000) 1 BLJR 683
Penal Code, 1860 (IPC) — Section 395
High Courts15 Dec 1999Dismissed
Bijay Kapri Vs Smt. Kanishta Devi and The State of Bihar
Patna High Court · (2000) 2 PLJR 241
Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 120B, 323, 379, 406
High Courts15 Dec 1999Dismissed
Smt. Phuljhari Devi Vs Union of India (UOI) and Others
Patna High Court · AIR 2000 Patna 157 : (2000) 48 BLJR 689 : (2000) 1 PLJR 972
Constitution of India, 1950 — Article 226
High Courts15 Dec 1999Allowed
Suvuklal Singh and Others Vs State of Bihar
Patna High Court · (2000) 2 BLJR 1174
Penal Code, 1860 (IPC) — Section 302, 307, 323, 325, 34
High Courts15 Dec 1999Dismissed
Gora Singh and Others Vs State of Bihar
Patna High Court · (2000) 1 BLJR 735
Penal Code, 1860 (IPC) — Section 149, 307
High Courts15 Dec 1999Dismissed
Lal Das Singh and Another Vs State of Bihar
Patna High Court · (2000) 1 BLJR 737
Penal Code, 1860 (IPC) — Section 147, 148, 307, 324