High Courts21 Dec 1920
Babu Chandra Dhur Dev and Others Vs Bhola Rai and Others
Patna High Court · 62 Ind. Cas. 80
Provincial Small Cause Courts Act, 1887 — Section 17
COURT ARCHIVE
Patna High Court judgments, 1920
125 judgments · page 1 of 7
High Courts21 Dec 1920
Rajendra Prasad and Another Vs Probodh Chandra Mitra and Others
Patna High Court · AIR 1921 Patna 25 : 59 Ind. Cas. 936
High Courts15 Dec 1920
Baidyanath Mahto Vs Shyam Mahto and Upendra Mahto and Others
Patna High Court · 59 Ind. Cas. 899
High Courts15 Dec 1920
Ramjanum Singh and Others Vs Babu Khub Lal Singh and Others and Babu Sarjug Prasad Missir and Others
Patna High Court · 59 Ind. Cas. 908
Bengal Tenancy Act, 1885 — Section 87
High Courts15 Dec 1920
Mahanth Bhikhan Gir Gossain Vs Jalpadat Jha and Others
Patna High Court · AIR 1921 Patna 293 : 62 Ind. Cas. 113
Civil Procedure Code, 1908 (CPC) — Section 148, 151
High Courts15 Dec 1920
E.F. Rawlins Vs Anant Lal Sahu
Patna High Court · AIR 1921 Patna 74 : 59 Ind. Cas. 905
Criminal Procedure Code, 1898 (CrPC) — Section 107Police Act, 1861 — Section 12
High Courts14 Dec 1920
Debendra Prasad Sukul Vs Babu Surendra Prasad Sukul and Another and Babu Birendra Prasad and Others
Patna High Court · 59 Ind. Cas. 975
High Courts09 Dec 1920
Hira Singh Vs Sheikh Mosaheb and Others
Patna High Court · AIR 1921 Patna 353 : 59 Ind. Cas. 865
High Courts08 Dec 1920
Sri Thakurji and Others Vs Narsingh Narain Singh and Others
Patna High Court · AIR 1921 Patna 53 : 63 Ind. Cas. 788
Transfer of Property Act, 1882 — Section 53, 63
High Courts07 Dec 1920
Ragho Prasad Singh and Others Vs Jadunandan Prasad Singh and Others
Patna High Court · AIR 1921 Patna 6 : 59 Ind. Cas. 896
Limitation Act, 1908 — Article 179, 182
High Courts03 Dec 1920
Farzand Ali and Another Vs Motilal Choudhry
Patna High Court · AIR 1921 Patna 334 : 62 Ind. Cas. 421
Transfer of Property Act, 1882 — Section 106, 111
High Courts02 Dec 1920
Tiloki Rai Vs Emperor and Others
Patna High Court · AIR 1921 Patna 410 : 68 Ind. Cas. 34
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145
High Courts29 Nov 1920
Mangla Majhi Vs Emperor
Patna High Court · 63 Ind. Cas. 416
Criminal Procedure Code, 1898 (CrPC) — Section 367, 424
High Courts16 Nov 1920
Madan Lal Vs Fulchand Ram and Others
Patna High Court · AIR 1921 Patna 392 : 63 Ind. Cas. 621
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 146, 439Government of India Act, 1935 — Section 107
High Courts15 Nov 1920
Nena Ojha and Others Vs Sarbhoo Dutt Ojha and Others
Patna High Court · AIR 1921 Patna 328 : 59 Ind. Cas. 883
High Courts15 Nov 1920
Babu Krishna Lal Jha Vs Babu Mandeswar Jha
Patna High Court · AIR 1921 Patna 296 : 59 Ind. Cas. 872
High Courts15 Nov 1920
Babu Ram Kripal Singh Vs Hanuman Singh and Another and Pandit Singh and Others
Patna High Court · AIR 1921 Patna 51 : 59 Ind. Cas. 929
High Courts08 Nov 1920
Kadir and Others Vs Emperor
Patna High Court · AIR 1921 Patna 75 : 62 Ind. Cas. 189
Criminal Procedure Code, 1898 (CrPC) — Section 345Penal Code, 1860 (IPC) — Section 341, 342, 343
High Courts05 Nov 1920
Maksuddan Histry Vs Emperor
Patna High Court · 59 Ind. Cas. 207
Criminal Procedure Code, 1898 (CrPC) — Section 236, 237, 403, 405Penal Code, 1860 (IPC) — Section 338, 380, 411
High Courts01 Nov 1920
Deodhari Mahto Vs Emperor
Patna High Court · AIR 1921 Patna 80 : 59 Ind. Cas. 921
Penal Code, 1860 (IPC) — Section 383, 403, 415, 417