COURT ARCHIVE

Patna High Court judgments, 1920

125 judgments · page 7 of 7

High Courts02 Feb 1920

Suraj Pal Pandey and Another Vs Utim Pandey and Others

Patna High Court · 56 Ind. Cas. 47

Civil Procedure Code, 1908 (CPC) — Section 148, 149Limitation Act, 1963 — Section 5

High Courts02 Feb 1920

Patna High Court · 56 Ind. Cas. 463

Bihar and Orissa Public Demands Recovery Act, 1914 — Section 26, 7

High Courts29 Jan 1920

Patna High Court · (1920) 01 PAT CK 0001

High Courts22 Jan 1920

Patna High Court · 59 Ind. Cas. 282

Transfer of Property Act, 1882 — Section 67

High Courts07 Jan 1920

Patna High Court · 56 Ind. Cas. 497

Criminal Procedure Code, 1898 (CrPC) — Section 438Police Act, 1861 — Section 12, 29