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Patna High Court judgments, 1920

125 judgments · page 5 of 7

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High Courts23 Apr 1920

Sheikh Nurul Hassan Vs Emperor

Patna High Court · 56 Ind. Cas. 669

Penal Code, 1860 (IPC) — Section 406, 408
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High Courts22 Apr 1920

Shamanandan Prasad Vs Mulchand Ram

Patna High Court · AIR 1921 Patna 360(1) : 56 Ind. Cas. 286

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(1)
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High Courts19 Apr 1920

Ram Gulam Sahu and Another Vs Sham Sahai Das and Others

Patna High Court · 62 Ind. Cas. 234

Civil Procedure Code, 1908 (CPC) — Section 47
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High Courts15 Apr 1920

Syed Abbas @ Aboo Saheb and Others Vs Misri Lal and Others

Patna High Court · AIR 1921 Patna 27 : 56 Ind. Cas. 403

Contract Act, 1872 — Section 38
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High Courts15 Apr 1920

Biran Rai and Others Vs Emperor

Patna High Court · 56 Ind. Cas. 853

Criminal Procedure Code, 1898 (CrPC) — Section 195, 475, 476Penal Code, 1860 (IPC) — Section 186
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High Courts15 Apr 1920

Braja Sundar Das Vs Jagannath Dhal and Others

Patna High Court · 56 Ind. Cas. 678

Bengal Patni Taluks Regulation, 1819 — Section 11(3)Bengal Rent Recovery Act, 1885 — Section 16
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High Courts15 Apr 1920

The Official Trustee of Bengal and as such Trustee to the Estate of the Late Mr. Joseph Chater Vs Charles Joseph Smith and Krishna Kishore Adhikari and Others

Patna High Court · 56 Ind. Cas. 262

Transfer of Property Act, 1882 — Section 45, 55
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High Courts14 Apr 1920

Tralokhya Nath Mazumdar Vs Sarat Kumar Singh

Patna High Court · 56 Ind. Cas. 283

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High Courts12 Apr 1920Dismissed

Ramdhari Ahir and another Vs King-Emperor

Patna High Court · (1920) 04 PAT CK 0021

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High Courts09 Apr 1920

Kripa Sindhu Panigrahi Vs Nanda Charan Panipatu

Patna High Court · 56 Ind. Cas. 615

Civil Procedure Code, 1908 (CPC) — Section 109, 110
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High Courts08 Apr 1920

Mahanth Krishna Dayal Gir Vs Babu Lakshmi Narain and Others

Patna High Court · 56 Ind. Cas. 270

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High Courts08 Apr 1920

The Secretary of State for India in Council Vs Lown Karan Marwari

Patna High Court · 56 Ind. Cas. 507

Criminal Procedure Code, 1898 (CrPC) — Section 88, 89Penal Code, 1860 (IPC) — Section 131, 132, 411
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High Courts08 Apr 1920

Athar Hussain and another Vs King-Emperor

Patna High Court · (1920) 04 PAT CK 0006

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High Courts31 Mar 1920

Dewan Ram Chaudhary and Others Vs Atul Munder and Others

Patna High Court · AIR 1921 Patna 4 : 62 Ind. Cas. 55

Civil Procedure Code, 1908 (CPC) — Section 60
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High Courts30 Mar 1920

Babu Deonandan Prasad Singh Vs Janki Singh and Others

Patna High Court · 56 Ind. Cas. 322

Civil Procedure Code, 1908 (CPC) — Section 47
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High Courts30 Mar 1920

Deb Lal Jha Vs Baldeo Jha

Patna High Court · 56 Ind. Cas. 277

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High Courts29 Mar 1920

Maharaja Pratap Udainath Sahi Deo Vs Ganesh Narain Sahi and Others

Patna High Court · AIR 1921 Patna 218 : 70 Ind. Cas. 232

Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 63
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High Courts24 Mar 1920

Chandra Mohon Singh and Others Vs Emperor

Patna High Court · 56 Ind. Cas. 512

Penal Code, 1860 (IPC) — Section 147, 379
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High Courts23 Mar 1920

John Pierpont Morgan and Others Vs Babu Ramjee Ram

Patna High Court · 56 Ind. Cas. 366

Bengal Tenancy Act, 1885 — Section 22(3)
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High Courts23 Mar 1920

Kumar Prematha Nath Malia Vs A.J. Meik and Hargobind Goswamy and Others

Patna High Court · 56 Ind. Cas. 184

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