High Courts23 Dec 1994Allowed
Harendra Kumar Pandey and Others Vs State of Bihar and Others
Patna High Court · (1994) 12 PAT CK 0023
COURT ARCHIVE
Patna High Court judgments, 1994
361 judgments · page 1 of 19
High Courts23 Dec 1994Dismissed
Jaikisore Gattani and Another Vs Shrimati Godawari Devi
Patna High Court · AIR 1996 Patna 30 : (1995) 2 PLJR 40 : (1996) 1 RCR(Rent) 602
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(1)Civil Procedure Code, 1908 (CPC) — Section 100
High Courts23 Dec 1994Dismissed
Sita Ram Sah Vs The State of Bihar and Others
Patna High Court · (1994) 12 PAT CK 0013
High Courts23 Dec 1994Dismissed
Ram Pratap Sah Vs Ayodhya Prasad Srivastava and Others
Patna High Court · (1994) 12 PAT CK 0010
High Courts23 Dec 1994Dismissed
Prem Shankar Vs Birla Institute of Technology and Others
Patna High Court · (1994) 12 PAT CK 0002
High Courts22 Dec 1994
Mohd. Manwarul Haque and Others Vs State of Bihar and Others
Patna High Court · (1994) 12 PAT CK 0028
High Courts22 Dec 1994Dismissed
The Superintending Engineer, Rastriya Uchh Path Anchal Vs P.W.D. Workers'' Union and Others
Patna High Court · (1994) 12 PAT CK 0008
High Courts21 Dec 1994
Maheshwar Prasad Singh Vs The Hindustan Petroleum Corporation Ltd. and Others
Patna High Court · AIR 1996 Patna 82 : (1995) 2 PLJR 115
Constitution of India, 1950 — Article 14, 226
High Courts21 Dec 1994Allowed
The Gait Public Library and Institute Vs The State of Bihar and Others
Patna High Court · (1994) 12 PAT CK 0012
High Courts20 Dec 1994
New India Assurance Co. Vs Md. Yunus and Others
Patna High Court · (1994) 12 PAT CK 0029
High Courts20 Dec 1994Allowed
New India Assurance Co. Ltd. Vs Md. Yunus and Others
Patna High Court · (1994) 12 PAT CK 0016
High Courts20 Dec 1994Dismissed
Popular Nursing House Vs The State of Bihar and Others
Patna High Court · (1994) 12 PAT CK 0004
High Courts16 Dec 1994Dismissed
Indra Kumar Vs Union of India (UOI) and Others
Patna High Court · (1994) 12 PAT CK 0019
High Courts16 Dec 1994Allowed
Natho Yadav Vs State of Bihar and Others
Patna High Court · (1994) 12 PAT CK 0015
Bihar Panchayat Raj Act, 1993 — Section 18, 18(4)
High Courts16 Dec 1994Allowed
Ram Gopal Saboo Vs The State of Bihar
Patna High Court · (1996) 1 PLJR 449
Essential Commodities Act, 1955 — Section 3, 3(1), 3(2), 5, 7
High Courts15 Dec 1994
Danapur Nizamat Municipality and Others Vs State of Bihar and Others
Patna High Court · (1995) 1 BLJR 523
Bihar and Orissa Municipal Act, 1922 — Section 29(2), 386(1)(b)
High Courts15 Dec 1994
Shree Narayan Sharma Vs The Management of Bhagalpur Zila Khadi Gramodyog Sangh and Others The Management of Bhagalpur Zila Khadi Gramodyog Sangh Vs The Secretary to Govt. of Bihar and Others
Patna High Court · (1994) 12 PAT CK 0024
High Courts15 Dec 1994
M. Neethi Chandra Vs The State of Bihar and Others
Patna High Court · AIR 1996 Patna 88 : (1995) 43 BLJR 596 : (1995) 1 PLJR 158
Constitution of India, 1950 — Article 14, 15
High Courts15 Dec 1994
Bihar State Financial Corporation Vs Jute Mill Mazdoor Sabha and Others
Patna High Court · (1995) 43 BLJR 795 : (1999) 3 LLJ 1505 : (1995) 1 PLJR 186
Industrial Disputes Act, 1947 — Section 25FFState Financial Corporations Act, 1951 — Section 29
High Courts15 Dec 1994
Bibhash Chandra Choudhary and Others Vs State of Bihar and Others
Patna High Court · (1994) 12 PAT CK 0003
Bihar and Orissa Municipal Act, 1922 — Section 29, 29(2), 386(1), 390, 390C