High Courts24 Nov 1994Allowed
Dr. Indra Shekhar Thakur Vs The State of Bihar and Others
Patna High Court · (1994) 11 PAT CK 0008
COURT ARCHIVE
Patna High Court judgments, 1994
361 judgments · page 3 of 19
High Courts23 Nov 1994Allowed
New India Assurance Co. Ltd. Vs Turki Hi alias Kui and Another
Patna High Court · (1994) 11 PAT CK 0019
High Courts21 Nov 1994
Jagarnathi Mahto and Another Vs The State of Bihar
Patna High Court · (1994) 11 PAT CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts18 Nov 1994Dismissed
Shailesh Kumar Singh Vs The High Court of Judicature at Patna and Others
Patna High Court · (1994) 11 PAT CK 0033
High Courts18 Nov 1994Dismissed
Bharat Tripathy Vs District Co-Operative Officer-Cum-Certificate Officer and Others Bindesh Kumar Singh Vs The State of Bihar and Others
Patna High Court · (1994) 11 PAT CK 0017
High Courts18 Nov 1994
Indian Builders Vs Commissioner of Income Tax and Others
Patna High Court · (1994) 11 PAT CK 0010
High Courts17 Nov 1994Allowed
Indo Asahi Glass Mazdoor Sangh Vs State of Bihar and Others
Patna High Court · (1994) 11 PAT CK 0004
High Courts16 Nov 1994Dismissed
Indian Oil Corporation Limited, Barauni-Kanpur Pipeline Vs The Presiding Officer, Central Government Industrial Tribunal No. 1 and Another
Patna High Court · (1994) 11 PAT CK 0014
High Courts16 Nov 1994Allowed
R.R. Singh Vs United India Insurance Co. Limited and Chairman-cum Managing Director, United Insurance Co. Limited
Patna High Court · (1994) 11 PAT CK 0005
Penal Code, 1860 (IPC) — Section 120B, 420, 486Prevention of Corruption Act, 1988 — Section 5
High Courts14 Nov 1994
Swarup Chemicals Pvt. Ltd and Others Vs The State of Bihar and Another
Patna High Court · (1994) 11 PAT CK 0007
Insecticides Act, 1968 — Section 13Insecticides Rules, 1971 — Rule 10, 10(3)
High Courts14 Nov 1994Dismissed
Ram Chandra Singh Vs Arun Prakash Pandey alias Bachacha Pandey and Others
Patna High Court · (1994) 11 PAT CK 0006
High Courts14 Nov 1994Allowed
Jai Prakash Dwivedi Vs The State of Bihar and Others
Patna High Court · (1994) 2 PLJR 498
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 5(2), 6
High Courts11 Nov 1994Dismissed
Surya Narayan Rai Vs The State of Bihar and Others
Patna High Court · (1994) 11 PAT CK 0031
High Courts11 Nov 1994Allowed
Baijanti Kuar Vs Union of India and Others
Patna High Court · (1994) 11 PAT CK 0029
High Courts11 Nov 1994Dismissed
Bishandeo Choudhary and Others Vs State of Bihar and Others
Patna High Court · (1994) 11 PAT CK 0021
High Courts10 Nov 1994Allowed
State Bank of India Vs State of Bihar and Others
Patna High Court · (1994) 11 PAT CK 0025
High Courts10 Nov 1994Allowed
The Governing Body of the Budha Institute of Dental Science Vs The State of Bihar and Others
Patna High Court · (1994) 11 PAT CK 0024
High Courts10 Nov 1994Allowed
Managing Committee of Telco Urdu Middle School and Another Vs State of Bihar and Others
Patna High Court · (1994) 11 PAT CK 0009
High Courts07 Nov 1994
Binodanand Jha Vs Union of India (UOI) and Others
Patna High Court · (1995) 2 BLJR 1242 : (1995) 2 PLJR 519
High Courts02 Nov 1994
1) AJAY CONSTRUCTION (C.W.J.C. NO. 6734 OF 1994) (2) MUZAFFARPUR PROPERTIES PRIVATE LTD. (C.W.J.C. NO. 4283 OF 1994) Vs UNION OF INDIA AND OTHERS
Patna High Court · (1994) 11 PAT CK 0030