High Courts28 Sept 1994Dismissed
Badri Nath Tripathi Vs The Union of India and others
Patna High Court · (1994) 09 PAT CK 0003
Administrative Tribunals Act, 1985 — Section 19, 21, 21(2)Limitation Act, 1963 — Section 5
COURT ARCHIVE
Patna High Court judgments, 1994
361 judgments · page 5 of 19
High Courts27 Sept 1994Dismissed
Bala Yadav and Another Vs The State of Bihar and Others
Patna High Court · (1996) 1 PLJR 265
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 173, 173(2), 173(8)
High Courts27 Sept 1994
Jugal Pal Vs State of Bihar and Others
Patna High Court · (1996) 1 PLJR 450
Criminal Procedure Code, 1973 (CrPC) — Section 266, 267, 267(1), 268, 268(2)Prisoners (Attendance in Courts) Act, 1955 — Section 3
High Courts26 Sept 1994Dismissed
Baidyanath Choudhary Vs The State of Bihar
Patna High Court · (1994) 09 PAT CK 0011
High Courts23 Sept 1994Allowed
Ram Chandra Mishra and Others Vs Shiv Shanker Mishra and Others
Patna High Court · (1994) 09 PAT CK 0030
High Courts23 Sept 1994Dismissed
Mohammad Nizamuddin Vs State of Bihar
Patna High Court · (1995) 2 BLJR 928
Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 2, 3, 4Evidence Act, 1872 — Section 113B
High Courts23 Sept 1994Allowed
Jibachh Ram Vs State of Bihar
Patna High Court · (1994) 09 PAT CK 0007
Bihar Service Code, 1952 — Rule 96, 97
High Courts21 Sept 1994Dismissed
Kulbhushan Mallik (K.B. Mallik) and Another Vs Syed Qamruzzama Rizvi and Others
Patna High Court · (1994) 09 PAT CK 0031
High Courts21 Sept 1994Allowed
Gulo Devi and Others Vs State of Bihar and Others
Patna High Court · (1995) 1 BLJR 485 : (1995) 1 PLJR 10
High Courts21 Sept 1994Dismissed
Radhe Shyam Gupta and Others Vs Chairman, Bar Council of India and Others
Patna High Court · (1994) 2 PLJR 667
Advocates Act, 1961 — Section 54, 8
High Courts20 Sept 1994
Bata India Limited Vs State of Bihar and Others
Patna High Court · (1995) 43 BLJR 248 : (1995) 2 LLJ 1044
Industrial Disputes Act, 1947 — Section 10(1)
High Courts20 Sept 1994Dismissed
Sikhar Sikshit Berojgar Motor Pariwahan Co-operative Society Unlimited Vs State of Bihar and Others
Patna High Court · (1994) 2 PLJR 700
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 3(6)Notaries Act, 1952 — Section 2Stamp Act, 1899 — Section 2(14)
High Courts16 Sept 1994Allowed
Bashishtha Narain Thakur and Another Vs The State of Bihar and Others
Patna High Court · (1994) 09 PAT CK 0017
High Courts16 Sept 1994Allowed
Gulam Subhani Vs State of Bihar and Others
Patna High Court · (1994) 09 PAT CK 0009
High Courts15 Sept 1994Allowed
Ghulam Subhani Vs The State of Bihar and Others
Patna High Court · (1994) 2 PLJR 821
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 107, 3(4), 397, 399, 457
High Courts15 Sept 1994
Commissioner of Wealth Tax Vs Suresh Mohan Thakur
Patna High Court · (1994) 09 PAT CK 0026
High Courts15 Sept 1994Dismissed
Mahendra Prasad Singh Vs State of Bihar and Another
Patna High Court · (1994) 09 PAT CK 0001
High Courts14 Sept 1994Allowed
Sudhir Kumar Chatterjee and Others Vs B.N. Sinha
Patna High Court · (1995) 2 BLJR 745
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts14 Sept 1994Allowed
Chandrakanta Sinha Vs Arun Kumar Sinha
Patna High Court · (1995) 43 BLJR 1017 : (1995) 1 CivCC 569 : (1995) 2 DMC 102 : (1994) 2 PLJR 681 : (1995) 1 RCR(Criminal) 647
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401
High Courts14 Sept 1994Dismissed
Kamal Mandal Vs State of Bihar
Patna High Court · (1994) 09 PAT CK 0005