High Courts02 Nov 1994
Ajay Construction and Muzaffarpur Properties Private Ltd. Vs Union of India (UOI) and Others
Patna High Court · (1994) 11 PAT CK 0026
COURT ARCHIVE
Patna High Court judgments, 1994
361 judgments · page 4 of 19
High Courts02 Nov 1994
Sailendra Kumar Vs Chairman Bar Council of India and Others
Patna High Court · (1994) 11 PAT CK 0023
High Courts02 Nov 1994Allowed
Brij Narain Sharma Vs Mahesh Prasad Mandal, Chairman Bihar State Warehousing Corp. and Others
Patna High Court · (1995) 1 BLJR 240 : (1995) 1 PLJR 1
Warehousing Corporations Act, 1962 — Section 20
High Courts02 Nov 1994
Apurba Ranjan Sarkar Vs Bank of India and Others
Patna High Court · (1994) 11 PAT CK 0011
High Courts01 Nov 1994Dismissed
Mata Gujri Memorial Medical College and Lions Sewa Kendra Hosptial Vs State of Bihar and Others
Patna High Court · (1994) 11 PAT CK 0028
High Courts01 Nov 1994
Commissioner of Income Tax Vs Tiwary Bechar and Co. Ltd.
Patna High Court · (1994) 11 PAT CK 0027
High Courts01 Nov 1994Allowed
Santosh Flour Mills Vs The Bihar State Electricity Board and Others
Patna High Court · (1995) 2 PLJR 650
High Courts31 Oct 1994Allowed
Hazaribagh Central Co-operative Bank Ltd. Vs Smt. Jaitunissa and Others
Patna High Court · (1994) 10 PAT CK 0011
High Courts31 Oct 1994Allowed
Hazari Bagh Central Co-Operative Bank Ltd. Vs Smt. Jaitunissa and Others
Patna High Court · (1994) 10 PAT CK 0004
High Courts31 Oct 1994Allowed
Water Resources Survey Employees Union Vs The Union of India and others
Patna High Court · (1994) 10 PAT CK 0002
Administrative Tribunals Act, 1985 — Section 19Industrial Disputes Act, 1947 — Section 25(F)
High Courts26 Oct 1994
Suman Kumar Sinha Vs State of Bihar and Another
Patna High Court · (1994) 10 PAT CK 0009
High Courts26 Oct 1994
Ram Kishun Upadhyaya and etc. Vs State of Bihar and Others
Patna High Court · (1994) 10 PAT CK 0005
High Courts25 Oct 1994Allowed
Smt. Krishna Rai and Others Vs State of Bihar and Others
Patna High Court · (1994) 10 PAT CK 0010
High Courts06 Oct 1994Dismissed
Trident Tubes Limited Vs The Government of Bihar and Others
Patna High Court · (1994) 10 PAT CK 0007
High Courts06 Oct 1994Dismissed
Hem Narain Singh and Others Vs Ganesh Singh and Others
Patna High Court · (1994) 10 PAT CK 0006
High Courts06 Oct 1994Allowed
Charitra Bhuiyan Vs The State of Bihar
Patna High Court · (1994) 10 PAT CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts30 Sept 1994Dismissed
Mostt. Bibi Hakimunnissa Vs Sri. Ram Naresh Singh
Patna High Court · (1994) 09 PAT CK 0019
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts29 Sept 1994
Mukesh Kumar and Others Vs Commissioner of Income Tax and Others
Patna High Court · (1994) 09 PAT CK 0024
High Courts29 Sept 1994
MUKESH KUMAR and Others Vs COMMISSIONER OF INCOME TAX and Others
Patna High Court · (1994) 09 PAT CK 0018