COURT ARCHIVE

Patna High Court judgments, 1994

361 judgments · page 6 of 19

High Courts13 Sept 1994Dismissed

Pradip Lamp Works and Another Vs The Certificate Officer and Others

Patna High Court · (1994) 2 PLJR 716

Bihar and Orissa Public Demands Recovery Act, 1914 — Section 3(3), 3(6), 7Industrial Disputes Act, 1947 — Section 2, 33C(1), 33C(2)

High Courts13 Sept 1994

Mohd. Manir Vs State of Bihar and Others

Patna High Court · (1994) 2 BLJR 1433 : (1994) 2 PLJR 677

Criminal Procedure Code, 1973 (CrPC) — Section 157, 161, 164, 210, 319Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 302, 34

High Courts13 Sept 1994Dismissed

Ram Bahadur Sinha Vs The State of Bihar and Others

Patna High Court · (1994) 09 PAT CK 0006

High Courts12 Sept 1994Allowed

Rampher Yadav Vs The Union of India (UOI) and Others

Patna High Court · (1994) 09 PAT CK 0034

High Courts12 Sept 1994

Gandhi Industries Private Ltd. Vs Bihar State Electricity Board and Others

Patna High Court · (1994) 09 PAT CK 0027

High Courts09 Sept 1994Allowed

Mokhtar Ahmad Vs Bihar State Road Transport Corporation and Others

Patna High Court · (1994) 09 PAT CK 0021

Bihar Service Code, 1952 — Rule 54, 73

High Courts08 Sept 1994Allowed

Hira Lal Prasad Vs Satya Narain Mahto and Others

Patna High Court · (1994) 09 PAT CK 0033

High Courts08 Sept 1994Allowed

Shayamrishi Singh Vs State of Bihar and Others

Patna High Court · (1995) 2 PLJR 39

Bihar Regional Development Authorities Act, 1981 — Section 54(1)

High Courts05 Sept 1994Dismissed

Jay Nandan Yadav and Others Vs The State of Bihar and Others

Patna High Court · (1994) 09 PAT CK 0008

High Courts03 Sept 1994Allowed

Gopalji Prasad Keshari Vs Md. Rayez alias Fulan and Others etc.

Patna High Court · (1996) 1 RCR(Rent) 109

High Courts02 Sept 1994Dismissed

Anjani Kumar Poddar and 8 Ors. Vs The State of Bihar and Others

Patna High Court · (1995) 2 PLJR 197

High Courts02 Sept 1994Dismissed

Bhishma Prasad Sharma Vs The Union of India and others

Patna High Court · (1994) 09 PAT CK 0012

High Courts30 Aug 1994Allowed

Shree Radha Krishnajee and Another Vs Ratandhari Singh, The Commissioner, Darbhaga Division, The Treasury Officer and The Accountant-General

Patna High Court · (1994) 08 PAT CK 0003

Bihar Land Reforms Act, 1950 — Section 21, 21(2), 21(3), 23, 24Bihar Land Reforms Rules, 1951 — Rule 43, 43(1), 43(3)Bihar Practice and Procedure Manual, 1958 — Section 68

High Courts23 Aug 1994Allowed

Shree Alakh Narayan Darad and Others Vs The State of Bihar and Others

Patna High Court · (1994) 08 PAT CK 0001

High Courts19 Aug 1994Dismissed

Sabha Pati Singh @ Sabha Singh and Others Vs Girja Devi and Others

Patna High Court · (1994) 08 PAT CK 0013

Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 4

High Courts17 Aug 1994Dismissed

Vijay Kumar Chaurasia Vs Shakuntala Devi

Patna High Court · (1994) 08 PAT CK 0008

High Courts16 Aug 1994Allowed

East India Transport Agency Vs The State of Bihar and Others

Patna High Court · (1995) 1 BLJR 157 : (1995) 1 PLJR 647

Bihar Finance Act, 1981 — Section 31(2a), 31(3)

High Courts16 Aug 1994Allowed

Sri. Kishore Kumar Sinha, Sanjay Kumar Sinha and Rajesh Kumar Singh and Others Vs The State of Bihar and Others

Patna High Court · (1994) 08 PAT CK 0006

High Courts12 Aug 1994Dismissed

Shri Mahanth Madhusudan Dasji Vs The Bihar State Board of Religious Trust and Others

Patna High Court · (1994) 08 PAT CK 0015

High Courts10 Aug 1994Allowed

Md. Shahabuddin Vs The State of Bihar and Others

Patna High Court · (1994) 2 PLJR 722

Bihar Agricultural Produce Markets Act, 1960 — Section 20, 26