COURT ARCHIVE

Patna High Court judgments, 1994

361 judgments · page 19 of 19

High Courts05 Jan 1994

Sushil Kumar Agrawal Vs State of Bihar and Others

Patna High Court · (1995) 1 BLJR 443

Essential Commodities Act, 1955 — Section 3, 7Penal Code, 1860 (IPC) — Section 419, 420