High Courts07 Feb 1994Dismissed
Smt. Pratibha Sinha Vs The State of Bihar and Another
Patna High Court · (1994) 02 PAT CK 0036
COURT ARCHIVE
Patna High Court judgments, 1994
361 judgments · page 17 of 19
High Courts07 Feb 1994Dismissed
in Re: Late Rajo Singh and Ramautar Singh @ Ganesh Shanker
Patna High Court · (1994) 1 PLJR 636
Patna High Court Rules, 1916 — Rule 17, 18, 19, 20, 21Succession Act, 1925 — Section 284, 284(4)
High Courts07 Feb 1994Dismissed
Sudhir Kumar Vs The State of Bihar and Others
Patna High Court · (1995) 2 PLJR 793
High Courts04 Feb 1994
Nawin Kumar Mishra and Others Vs The L.N. Mithila University and Others
Patna High Court · (1994) 02 PAT CK 0026
High Courts03 Feb 1994Dismissed
Gopaljee Jha Vs State of Bihar and Others
Patna High Court · (1994) 02 PAT CK 0039
High Courts03 Feb 1994Dismissed
Shankar Sinha Vs State of Bihar and Others
Patna High Court · (1994) 42 BLJR 966 : (1995) CriLJ 3143 : (1994) 1 PLJR 516
Criminal Procedure Code, 1973 (CrPC) — Section 24, 24(1), 24(2), 24(3), 24(4)
High Courts03 Feb 1994Dismissed
Vishnu Kumar Khatar Vs State of Bihar and Others
Patna High Court · (1994) 02 PAT CK 0025
High Courts03 Feb 1994Dismissed
Bihar State Road Transport Corporation Vs P. Sarvanam
Patna High Court · (1995) ACJ 451
Motor Vehicles Act, 1939 — Section 110CC, 110D
High Courts02 Feb 1994
Jeetendra Narayan Pandit and Others Vs State of Bihar and Others
Patna High Court · AIR 1996 Patna 41
All India Council for Technical Education Act, 1987 — Section 10ABihar State Engineering and Pharmacy Education Act, 1982 — Section 6
High Courts01 Feb 1994
Dilip Kumar Saha Vs Runnu Sarkar and Others
Patna High Court · (1994) 02 PAT CK 0034
High Courts01 Feb 1994Allowed
Dilip Kumar Saha Vs Runnu Sarkar and Another
Patna High Court · (1994) 02 PAT CK 0023
High Courts31 Jan 1994
Jai Prakash Chaurasia Vs State of Bihar and Another
Patna High Court · (1994) 01 PAT CK 0014
High Courts28 Jan 1994Allowed
Shyama Singh @ Shyama Bilas Singh and Others Vs State of Bihar and Others
Patna High Court · (1994) 2 BLJR 1047 : (1994) 1 PLJR 482
Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 2
High Courts27 Jan 1994Dismissed
Kamdeo Mishra and Others Vs Prithabi Jha and Others
Patna High Court · (1994) 01 PAT CK 0023
High Courts27 Jan 1994Dismissed
Arun Khanna Vs State of Bihar and Another
Patna High Court · (1994) 01 PAT CK 0018
High Courts27 Jan 1994Allowed
Mira Bose and Alok Majumdar Vs The State of Bihar and Others
Patna High Court · (1994) 01 PAT CK 0017
High Courts25 Jan 1994Allowed
Mali Ram Agarwal Vs State of Bihar and Others
Patna High Court · (1994) 2 BLJR 827
Prevention of Food Adulteration Act, 1954 — Section 13, 16, 23
High Courts24 Jan 1994
Awadh Kishore Singh Vs The State of Bihar and Others
Patna High Court · (1994) 01 PAT CK 0028
High Courts24 Jan 1994Dismissed
Prafull Ranjan and Others Vs The Chancellor and Others
Patna High Court · AIR 1996 Patna 13 : (1994) 42 BLJR 670 : (1994) 1 PLJR 473
Bihar Inter University Board Act, 1981 — Section 5(2)Constitution of India, 1950 — Article 14, 226
High Courts22 Jan 1994
Nathuni Bhagat and Others Vs Ram Bilash Singh and Others
Patna High Court · (1995) 1 BLJR 91 : (1994) 2 PLJR 339